Page No.# 1/7 vs The State Of Assam And 4 Ors
2022 Latest Caselaw 579 Gua

                                                               Page No.# 1/7

GAHC010008322022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/1034/2022

         JAHIDUL ISLAM AND 28 ORS
         S/O MOHAMMAD ALI, R/O VILL- BAMUN DONGRA, P.O.-HABI DONGRA,
         P.S.-BAGHBAR, DIST- BARPETA, ASSAM, PIN-781308

         2: ABDUL LATIF KHAN
          S/O AMIR KHAN
          R/O VILL-ITERVITA
          P.O.-HOWLY
          P.S.-HOWLY
          DIST-BARPETA
         ASSAM
          PIN-781316

         3: CHANDAN TALUKDAR
          S/O LT. MAHANANDA TALUKDAR
         VILL-BHARAGAON
          P.O.-SARUPETA
          DIST-SARUPETA
         ASSAM
          PIN-781318

         4: DHANJIT PATHAK
          S/O LT. BHABIN PATHAK
          R/O VILL- BHAREGAON
          P.O.-SARUPETA
          DIST- BAJALI
         ASSAM
          PIN-781318

         5: BHASKARJYOTI BAYAN
          S/O LT. MAHANANDA BAYAN
         VILL-SARUPETA SUEJIPATH
          P.O.-SARUPETA
          DIST-BAJALI
                             Page No.# 2/7

ASSAM
PIN-781318

6: SAMENJYOTI BHUYAN
 S/O LT. MAHANANDA BHUYAN
VILL-SARUPETA
 DIST-BAJALI
ASSAM
 PIN-781318

7: DEBASHIS DEKA
 S/O LT. BHAGBAN DEKA
VILL-SARUPETA
 DIST-BAJALAI
ASSAM
 PIN-781318

8: MD. HASEN BASARI
 S/O BILAYAT HUSSAIN
VILL- SATRAKANARA
 P.O.-SATRAKANARA
 DIST- BARPETA
ASSAM
 PIN-781308

9: HAJERA KHATUN
 S/O MD. NURUL ISLAM
VILL- KALGACHIA
 DIST- BARPETA
ASSAM
 PIN-781319

10: MONCHER ALI
 S/O ASIR UDDIN
VILL-TITAPANI
 P.O.-BALAGAON
 DIST-BARPETA
ASSAM
 PIN-781319

11: JAYNAL ABDIN
 S/O JAMAL UDDIN
VILL-SATRAKANARA
 P.O.-SATRAKANARA
 DIST-BARPETA
ASSAM
 PIN-781308
                                Page No.# 3/7

12: ALTAB HUSSAIN
 S/O ATUAR RAHMAN
VILL-DHAKUR
 P.O.-DHAKUR
 DIST-BARPETA
ASSAM
 PIN-781309

13: SAIFUL ISLAM
 S/O AKBAR ALI
VILL-JADAVPUR
 P.O.-CHAKABAUSHI
 DIST-BARPETA
ASSAM
 PIN-781308

14: MD. MAGIBUL HUSSAIN
 S/O NUR MOHAMMAD
VILL- BANIAPARA
 P.O.-GAREMARI
 DIST- BARPETA
ASSAM
 PIN-781314

15: MD. IDUS ALI
 S/O JAYNAL ABDIN
VILL-GAREMARI
 P.S.-BARPETA
 DIST-BARPETA
ASSAM
 PIN-781314

16: MD. SANOWAR HUSSAIN
 S/O MD. AKBAR ALI
VILL-KANARA GAON
 P.O.-SATRAKANARA
 DIST-BARPETA
ASSAM
 PIN-781308

17: MD. SHAHAR ALI
 S/O LT. MD. ABDUS SALAM ALI
VILL-DHAKUA AGMANDIA
 P.O.-MANDIA
 DIST-BARPETA
ASSAM
 PIN-781308
                             Page No.# 4/7

18: SAMAYOUN ALI
 S/O BABAR ALI
VILL-DHAKUA
 P.O.-DHAKUA
 DIST-BARPETA
ASSAM
 PIN-781311

19: ASHAD ALI AHMED
 S/O MANNAN ALI
VILL-KAHIKUCHI
 P.O.-BHAIRAGURI
 DIST-BARPETA
ASSAM
 PIN-781311

20: TARA MIAH
 S/O ASURUDDIN
VILL-SATRAKANARA
 P.O.-SATRAKANARA
 DIST-BARPETA
ASSAM
 PIN-781308

21: LAL MIAH KHAN
 S/O SUNA KHAN
VILL-BONBAHAR
 P.O.-KAYAKUCHI
 DIST-BARPETA
ASSAM
 PIN-781352

22: PRAN KRISHNA ACHARJEE
 S/O LT. MANTU ACHARJEE
VILL-HOWLY
 P.O.-HOWLY
 DIST-BARPETA
ASSAM
 PIN-781316

23: DEWAN MAHMUDA RUNA
 D/O DEWAN ABDUR RAHMAN
VILL-BALABHITA
 DIST-BALABHITA
 DIST-BARPETA
ASSAM
 PIN-781313
                           Page No.# 5/7

24: ASIF AHMED
 S/O GOOLZAR HUSSAIN
VILL-DABALIAPARA
 P.S.-BARPETA
 DIST-BARPETA
ASSAM
 PIN-781313

25: MD. AKKAS ALI
 S/O MD. SHAHAB UDDIN
VILL-BARBHITA
 P.O.-B.D. PATHAR
 DIST-BAJALI
ASSAM
 PIN-781318

26: RAKIBAR AHMED
 S/O NABAB ALI
VILL-SORETARI
 P.O.-KHONGRA
 DIST-BARPETA
ASSAM
 PIN-781305

27: NAZRUL ISLAM
 S/O LT. MD. HAZRAT ALI
VILL- HABI DONGRA
 P.O.-HABI DONGRA
 DIST- BARPETA
ASSAM
 PIN-781308

28: BUL BUL HUSSAIN
 S/O ABDUL MALEQUE
VILL- BAMUN DONGRA
 P.O.-HABI DUNGRA
 P.S.-BAGHBAR
 DIST- BARPETA
ASSAM
 PIN-781308

29: MAHIBUL HUSSAIN
 S/O MAKIBUL HUSSAIN
VILL- BAMUN DONGRA
 P.O.-HABI DONGRA
 DIST- BARPETA
ASSAM
 PIN-78130
                                                                     Page No.# 6/7


            VERSUS

            THE STATE OF ASSAM AND 4 ORS
            TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
            GOVERNMENT OF ASSAM, SECONDARY EDUCATION, ASSAM, DISPUR,
            GUWAHATI-6

            2:THE DIRECTOR
             SECONDARY EDUCATION
            ASSAM
             KAHILIPARA
             GUWAHATI-19

            3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
            ASSAM
             EDUCATION ELEMENTARY DEPARTMENT
             DISPUR
             GUWAHATI-06

            4:THE DIRECTOR ELEMENTARY EDUCATION
            ASSAM
             KAHILIPARA
             GUWAHATI-19

            5:THE EMPOWERED COMMITTEE OF TEACHERS ELIGIBILITY TEST FOR
            SECONDARY EDUCATION
            ASSAM
            TO BE REPRESENTED BY ITS MEMBER SECRETARY
             DISPUR
             GUWAHATI-78100

Advocate for the Petitioner   : Mr M U Ahmed

Advocate for the Respondent : SC, SEC. EDU.




                                 BEFORE
            HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

                                          ORDER

Date : 18/02/2022

Mr. S.M.T. Chistie, learned counsel for the Secondary Education Department states that the issue involved in this petition was also an issue Page No.# 7/7

in some other similar writ petition being WP(C) 1051/2019 and other petitions.

It is also stated that the said writ petitions were heard in the Court of Hon'ble Mr. Justice Arun Dev Choudhury.

Accordingly, it is submitted that it would be more appropriate to wait for the judgment in the other writ petitions.

In view of such submission, list after two weeks.

JUDGE

Comparing Assistant