Citation : 2022 Latest Caselaw 546 Gua
Judgement Date : 16 February, 2022
Page No.# 1/5
GAHC010111472021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./74/2022
THE ORIENTAL INSURANCE CO. LTD
A COMPANY REGISTERED UNDER THE COMPANIES ACT, 1956.
REPRESENTED BY ITS REGIONAL MANAGER, ULUBARI, GUWAHATI 07
VERSUS
SITA DEVI @ BHARATI AND ORS
W/O LATE PREMLAL BHARATI,
RESIDENT OF VILLAGE GIRIBALA, PS KHERONI, DIST KARBI ANGLONG,
ASSAM,
782448
PRESENTLY RESIDING AT C/O MONOWARA KHATUN, PS KATAHBARI, PS
GARCHUK, DIST KAMRUP (M) ASSAM, 781035
2:SMTI MADHU BHARATI
D/O LATE PREMLAL BHARATI
RESIDENT OF VILLAGE GIRIBALA
PS KHERONI
DIST KARBI ANGLONG
ASSAM
782448
PRESENTLY RESIDING AT C/O MONOWARA KHATUN
PS KATAHBARI
PS GARCHUK
DIST KAMRUP (M) ASSAM
781035
3:SMTI GITU BHARATI
D/O LATE PREMLAL BHARATI
Page No.# 2/5
RESIDENT OF VILLAGE GIRIBALA
PS KHERONI
DIST KARBI ANGLONG
ASSAM
782448
PRESENTLY RESIDING AT C/O MONOWARA KHATUN
PS KATAHBARI
PS GARCHUK
DIST KAMRUP (M) ASSAM
781035
4:SMTI HIMA DEVI
W/O LATE HIRALAL BHARATI
RESIDENT OF VILLAGE GIRIBALA
PS KHERONI
DIST KARBI ANGLONG
ASSAM
782448
PRESENTLY RESIDING AT C/O MONOWARA KHATUN
PS KATAHBARI
PS GARCHUK
DIST KAMRUP (M) ASSAM
781035
5:SRI BIPUL GHOSH
S/O BHOLA GHOSH
RESIDENT OF VILLAGE MADHAB NAGAR ROAD
PO
PS AND DIST NAGAON
ASSAM
782001
OWNER OF TRUCK NO.AS 09/AC-2736
6:SRI KRISHNA PRASAD UPADHYA
S/O GURU PRASAD UPADHYA
RESIDENT OF VILLAGE RANIPUKHURI
PO AND PS LANKA
DIST HOJAI
ASSAM
782446
DRIVER OF TRUCK NO. AS-09/AC-273
Advocate for the Petitioner : MR. S K GOSWAMI
Page No.# 3/5
Advocate for the Respondent :
Linked Case : I.A.(Civil)/330/2022
ORIENTAL INSURANCE CO. LTD
A COMPANY REGISTERED UNDER THE COMPANIES ACT
1956. REPRESENTED BY ITS REGIONAL MANAGER
ULUBARI
GUWAHATI 07
VERSUS
SITA DEVI @ BHARATI AND ORS
W/O LATE PREMLAL BHARATI
RESIDENT OF VILLAGE GIRIBALA
PS KHERONI
DIST KARBI ANGLONG
ASSAM
782448 PRESENTLY RESIDING AT C/O MONOWARA KHATUN
PS KATAHBARI
PS GARCHUK
DIST KAMRUP (M) ASSAM
781035
2:SMTI MADHU BHARATI
D/O LATE PREMLAL BHARATI
RESIDENT OF VILLAGE GIRIBALA
PS KHERONI
DIST KARBI ANGLONG
ASSAM
782448
PRESENTLY RESIDING AT C/O MONOWARA KHATUN
PS KATAHBARI
PS GARCHUK
DIST KAMRUP (M) ASSAM
781035
3:SMTI GITU BHARATI
D/O LATE PREMLAL BHARATI
RESIDENT OF VILLAGE GIRIBALA
PS KHERONI
Page No.# 4/5
DIST KARBI ANGLONG
ASSAM
782448
PRESENTLY RESIDING AT C/O MONOWARA KHATUN
PS KATAHBARI
PS GARCHUK
DIST KAMRUP (M) ASSAM
781035
4:SMTI HIMA DEVI
W/O LATE HIRALAL BHARATI
RESIDENT OF VILLAGE GIRIBALA
PS KHERONI
DIST KARBI ANGLONG
ASSAM
782448
PRESENTLY RESIDING AT C/O MONOWARA KHATUN
PS KATAHBARI
PS GARCHUK
DIST KAMRUP (M) ASSAM
781035
5:SRI BIPUL GHOSH
S/O BHOLA GHOSH
RESIDENT OF VILLAGE MADHAB NAGAR ROAD
PO
PS AND DIST NAGAON
ASSAM
782001
OWNER OF TRUCK NO.AS 09/AC-2736
6:SRI KRISHNA PRASAD UPADHYA
S/O GURU PRASAD UPADHYA
RESIDENT OF VILLAGE RANIPUKHURI
PO AND PS LANKA
DIST HOJAI
ASSAM
782446
DRIVER OF TRUCK NO. AS-09/AC-2736
------------
Advocate for : MR. S K GOSWAMI
Advocate for : appearing for SITA DEVI @ BHARATI AND ORS
Page No.# 5/5
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 16.02.2022.
Heard Mr. S.K. Goswami, the learned counsel appearing for the applicant.
Since the connected appeal has been admitted for hearing, the judgment and award dated 07.06.2021 passed by the learned Member, Motor Accident Claims Tribunal No.3, Kamrup(M) at Guwahati in MAC case No. 772/2018, shall remain stayed till disposal of the appeal, subject to deposit of 50% of the awarded amount to be deposited in the Registry within the next 4(four) weeks.
The I/A stands disposed of accordingly.
JUDGE
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