Gauhati High Court
Icici Lombard General Insurance ... vs Mustt. Mohiron Bewa And 13 Ors on 8 February, 2022
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GAHC010208732021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./359/2021
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT ICICI BANK
TOWERS, BANDRA KURLA COMPLEX, MUMBAI-400051 ITS ZONAL OFFICE
AT APEEJAY HOUSE, 15 PARK STREET, 7TH FLOOR, KOLKATA-700016 AND
A BRANCH OFFICE AT KAMAKHYA TOWER 3RD FLOOR, OFFICE NO. 305
AND 306, G.S. ROAD, GUWAHATI-781005, ASSAM
VERSUS
MUSTT. MOHIRON BEWA AND 13 ORS.
W/O- LATE MUZAFFAR ALI MUNSHI, R/O- VILL.- HARUAFUTA, P.O.
DHARAI, P..S LAKHIPUR, DIST.- GOALPARA, ASSAM, PIN- 783129.
2:MOMTAJ KHATUN
D/O- LATE MUKTAR ALI
R/O- VILL.- HARUAFUTA
P.O. DHARAI
P..S LAKHIPUR
DIST.- GOALPARA
ASSAM
PIN- 783129.
3:MOFIDA KHATUN
D/O- LATE MUKTAR ALI
R/O- VILL.- HARUAFUTA
P.O. DHARAI
P..S LAKHIPUR
DIST.- GOALPARA
ASSAM
PIN- 783129.
4:MAMONI KHATUN
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D/O- LATE MUKTAR ALI
R/O- VILL.- HARUAFUTA
P.O. DHARAI
P..S LAKHIPUR
DIST.- GOALPARA
ASSAM
PIN- 783129.
5:LAL CHAND
S/O- LATE MUKTAR ALI
R/O- VILL.- HARUAFUTA
P.O. DHARAI
P..S LAKHIPUR
DIST.- GOALPARA
ASSAM
PIN- 783129.
6:NAZRUL ISLAM
S/O- LATE MUKTAR ALI
R/O- VILL.- HARUAFUTA
P.O. DHARAI
P..S LAKHIPUR
DIST.- GOALPARA
ASSAM
PIN- 783129.
7:LOTIF ISLAM
S/O- LATE MUKTAR ALI
R/O- VILL.- HARUAFUTA
P.O. DHARAI
P..S LAKHIPUR
DIST.- GOALPARA
ASSAM
PIN- 783129.
8:JOHIRUL ISLAM
S/O- LATE MUKTAR ALI
R/O- VILL.- HARUAFUTA
P.O. DHARAI
P..S LAKHIPUR
DIST.- GOALPARA
ASSAM
PIN- 783129.
9:MD. MOHIRUDDI
S/O- LATE MUZAFFAR ALI MUNSHI
R/O- VILL.- HARUAFUTA
P.O. DHARAI
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P..S LAKHIPUR
DIST.- GOALPARA
ASSAM
PIN- 783129.
10:AMINUL ISLAM
S/O- ABDUL MOTLEB
R/O- VILL.- AIRKATA
P.S. FAKIRGANJ
P.O. AIRKATA
DIST.- DHUBRI
ASSAM
PIN- 783330.
11:MD. SABRAL RAHMAN
S/O- ABDUL MANNAN
R/O- H/NO. 4
P.O. PANDU
P.S. MALIGAON
DIST.- KAMRUP(M)
ASSAM
PIN- 781011.
12:NEW INDIA ASSURANCE CO. LTD.
REGIONAL OFFICE AT STAR CITY COMPLEX
5TH FLOOR
LACHIT NAGAR NEAR HANUMAN MANDIR
G.S. ROAD
GUWAHATI- 781007.
13:GOPAL KRISHNA DAS
S/O- SRI UTTAM DAS
R/O- VILL.- KALIAMARA
P.O. AND P.S. CHHAYGAON
DIST.- KAMRUP
ASSAM
PIN- 781124.
14:SUKUKMAR CHANDRA DAS
S/O- LATE SUMANTA CH. DAS
R/O- VILL.- BAMUNIGAON
P.O. AND PS. BOKO
DIST.- KAMRUP
ASSAM
PIN- 781123
Advocate for the Petitioner : MR. R GOSWAMI
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Advocate for the Respondent :
BEFORE
HONOURABLE MRS. JUSTICE MALASRI NANDI
ORDER
Date : --08.02.2022
Heard Mr. R. Goswami, learned counsel for the appellant.
This appeal has been preferred by the Insurance Company under section 173 of the
M.V. Act against the judgment and award dated 07.08.2021, passed by the learned Member,
MACT Goalpara in MAC Case No. 40/2015.
Appeal is admitted for hearing.
Issue notice returnable within six (6) weeks.
Appellant shall take steps for service of notice upon the respondents by registered
posts with AD as well as by other usual process.
List the matter after six (6) weeks on a date to be fixed by the Registry.
JUDGE
Comparing Assistant
