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Page No.# 1/3 vs Morjina Begum And 7 Ors. E
2022 Latest Caselaw 370 Gua

Citation : 2022 Latest Caselaw 370 Gua
Judgement Date : 4 February, 2022

Gauhati High Court
Page No.# 1/3 vs Morjina Begum And 7 Ors. E on 4 February, 2022
                                                                Page No.# 1/3

GAHC010142022021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. I.A.(Civil)/226/2022

         THE ORIENTAL INSURANCE CO. LTD.
         A COMPANY REGISTERED UNDER THE COMPANIES ACT
         1956. REPRESENTED BY ITS REGIONAL MANAGER
         ULUBARI
         GUWAHATI 7


          VERSUS

         MORJINA BEGUM AND 7 ORS. E
         W/O LATE MOFIDUL ISLAM @ MUFIDUL ISLAM
         RESIDENT OF BALADMARI CHAR PART II
         PO BALADMARI CHAR
         PS AND DIST GOALPARA
         ASSAM
         783121

         2:SAYED ALI
         S/O LATE CHAMAD ALI
         RESIDENT OF BALADMARI CHAR PART II

         PO BALADMARI CHAR
         PS AND DIST GOALPARA
         ASSAM
         783121
         3:MAYRAN NESSA
         W/O SAYED ALI
         RESIDENT OF BALADMARI CHAR PART II

         PO BALADMARI CHAR
         PS AND DIST GOALPARA
         ASSAM
         783121
         4:MONJILA MEHBUBA
                                                           Page No.# 2/3

D/O LATE MOFIDUL ISLAM
(D/O THE DECEASED MOFIDUL ISLAM)
RESIDENT OF BALADMARI CHAR PART II

PO BALADMARI CHAR
 PS AND DIST GOALPARA
 ASSAM
 783121
 5:MD. MOJAHERUL HOQUE
S/O LATE MOFIDUL ISLAM
(S/O THE DECEASED MOFIDUL ISLAM)
RESIDENT OF BALADMARI CHAR PART II

PO BALADMARI CHAR
 PS AND DIST GOALPARA
 ASSAM
 783121
 6:MINHAR HUSSAIN
S/O LATE MOFIDUL ISLAM
(S/O THE DECEASED MOFIDUL ISLAM)
RESIDENT OF BALADMARI CHAR PART II

PO BALADMARI CHAR
 PS AND DIST GOALPARA
 ASSAM
 783121
 7:MD. JAHRUL HOQUE
S/O ABDUL HAMID MONDAL
RESIDENT OF VILLAGE HURKAKUCHI
 PS AND DIST GOALPARA
 ASSAM
 783101
(OWNER OF THE VEHICLE NO. AS 01/ DC -1885) (TRUCK)
 8:MD. SORHAB ALI
S/O LATE RUHUMATI MONDAL

RESIDENT OF VILLAGE KARBALA
 PS AND DIST GOALPARA
 ASSAM
 735202
(DRIVER OF THE VEHICLE NO. AS 01/ DC -1885) (TRUCK)
 ------------
 Advocate for : MR. R SHARMA
Advocate for : appearing for MORJINA BEGUM AND 7 ORS. E
                                                                                            Page No.# 3/3


                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                                ORDER

04.02.2022

Heard Mr. S. K. Goswami, learned counsel appearing for the applicant. Since the connected appeal has been admitted for hearing, the operation of the Judgment and Award dated 05.12.2020 passed by the Member, Motor Accident Claims Tribunal, Goalpara in MAC Case No. 209/2018 shall remain stayed till disposal of the appeal, subject to deposit of Rs.8,54,000/- in the Registry of the Gauhati High Court by the Insurance Company.

The IA stands disposed of.

JUDGE

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