Page No.# 1/4 vs The State Of Assam And 4 Ors
2022 Latest Caselaw 369 Gua

                                                                    Page No.# 1/4

GAHC010079752021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : I.A.(Civil)/1319/2021

         MD. IMAD UDDIN BARBHUIYA AND 12 ORS
         S/O LATE MUHIB ALI
         VILL- KATIGORAH PT
         3
         P.O.-LATTIMARA
         P.S.-KATIGORAH
         DIST.-CACHAR (ASSAM)

         2: NURUL ISLAM BARBHUIYA
         S/O. HABIB ALI BARBHUIYA
         VILL. SALCHAPRA
          P.S. SILCHAR
          DIST. CACHAR
         ASSAM.

         3: MATIUR RAHMAN
         S/O. LT. ABDUR RASHID
         VILL. KAZIRGRAM
         P.O. BHANGA BAZAR
         DIST. KARIMGANJ
         ASSAM.

         4: ABDUL JALIL
         S/O. SAUD ABDUL MALIK
         VILL. GORKAPON
         P.O. BADARPUR
         DIST. KARIMGANJ
         ASSAM.

          5: SK. MD. ESARUBULLAH

         S/O. MD. AZIZUR RAHMAN
         VILL. UTTAR MORAGODADHAR
         P.O. UTTAR MORAGODADHAR
                               Page No.# 2/4

DIST. DHUBRI
ASSAM.

6: IBRAHIM ALI
S/O. LT. INTAZ ALI
VILL. 3. NO. BORGHULI
P.O. B/SAPONARI
DIST. NAGAON
ASSAM.

7: NURUL HOQUE CHOUDHARY
S/O. LT. AKIB ALI CHOUDHARY
VILL. DOBOKA PATAR
P.O. DOBOKA
P.S. DOBOKA
DIST. HOJAI (NAGAON).

8: NILUFA YASMIN
D/O. LOKMAN ALI SHEIKH
VILL. BOALKAMARI PART-III
P.O. BARKANDA
DIST. DHUBRI
ASSAM.

9: AMJAD ALI BEPARI

S/O. LT. TAMASER ALI BEPARI
VILL. JHAPUSABARI
P.O. JHAPUSABARI
DIST. DHUBRI
ASSAM.

10: ABDUS SALAM
S/O. LT. ABDUL AZI PONDITH
VILL. PABOR CHARA
P.O. PABOR CHARA
DIST. DHUBRI
ASSAM.

11: SUKUR ALI
S/O. AZIM UDDIN SHEIKH
VILL. BOALKAMARI
P.O. BARBANDA
DIST. DHUBRI
ASSAM.

12: HUSSAIN AHMED
                                                        Page No.# 3/4

S/O. MD. JALAL UDDIN
VILL. EAST HAITORKHA
P.O. PATHARKANDI
DIST. KARIMGANJ
ASSAM.

13: ABU MD. SUFIAN
S/O. LT. MD. IMDADUR RAHMAN
VILL. DURLAVPUR
P.O. KANAIBAZAR
DIST. KARIMGANJ
ASSAM.

VERSUS

THE STATE OF ASSAM AND 4 ORS
TO BE REP. BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM
EDUCATION SECONDARY DEPARTMENT
DISPUR
GUWAHATI-6

2:THE COMMISSIONER AND SECY.
GOVT. OF ASSAM
 EDUCATION (SECONDARY) DEPTT.
 DISPUR
 GUWAHATI-06.

3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHTI-19.

4:THE BOARD OF SECONDARY EDUCATION
ASSAM TO BE REP. BY ITS SECRETARY
BAMUNIMAIDAM
GUWAHATI.
------------
Advocate for : MR H R A CHOUDHURY
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 4 ORS
                                                                   Page No.# 4/4

                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                           ORDER

Date : 04.02.2022

The matter is taken up through video conferencing. In view of the judgment and order passed today in WP(C) 3038/2021, this interlocutory application stands closed.

                                       JUDGE               CHIEF JUSTICE




Comparing Assistant