Citation : 2022 Latest Caselaw 4808 Gua
Judgement Date : 6 December, 2022
Page No.# 1/3
GAHC010104272022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2035/2022
NIBHA PATHAK
W/O- BINOD PATHAK
R/O- VILLAGE-RAMPUR
MOUZA - PAKA
P.S- SARTHEBARI
DIST- BARPETA
ASSAM
VERSUS
THE STATE OF ASSAM AND 8 ORS.
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
ASSAM
GUWAHATI -06.
2:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
PANJABARI
JURIPAR
GUWAHATI-37
ASSAM.
3:THE CHIEF EXECUTIVE OFFICER
BARPETA ZILLA PARISHAD
BARPETA
ASSAM
4:THE CHIEF EXECUTIVE OFFICER
BHAWANIPUR ANCHALIK PANCHAYAT
SARUPETA
ASSAM
5:THE DEPUTY COMMISSIONER
Page No.# 2/3
BAJALI
BARPETA
ASSAM
6:GOLAPI BHUIYA
MEMBER
NO.-9 PUB PAKA
GAON PANCHAYAT
WARD NO- 6
BARPETA
7:MEENA BASUMATARY
MEMBER
NO.-9 PUB PAKA
GAON PANCHAYAT
WARD NO- 8
BARPETA
8:NIBEDITA BORO
MEMBER
NO.-9 PUB PAKA
GAON PANCHAYAT
WARD NO- 1
BARPETA
9:TAPAN TALUKDAR
MEMBER
NO.-9 PUB PAKA
GAON PANCHAYAT
WARD NO- 2
BARPETA
------------
Advocate for : MS. S B CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 8 ORS.
Page No.# 3/3
BEFORE
HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
ORDER
Date : 06-12-2022
In view of the judgment and order passed today in WP(C) No. 3661/2022, no order is required to be passed. Accordingly, I.A. stands closed.
JUDGE
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