The Oriental Insurance Co. Ltd vs Monowar Hussain And 5 Ors
2022 Latest Caselaw 3263 Gua

                                                               Page No.# 1/3

GAHC010155542022




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


         I.A.(Civil)/2519/2022

         THE ORIENTAL INSURANCE CO. LTD.
         A COMPANY REGISTERED UNDER THE COMPANIES ACT
         REPRESENTED BY ITS REGIONAL MANAGER
         ULUBARI
         GUWAHATI 7
         KAMRUP M ASSAM


          VERSUS

         MONOWAR HUSSAIN AND 5 ORS.
         S/O LATE ABDUL JALIL RESIDENT OF VILLAGE BHANDARA PART 4
         PO BHANDARA BAZAR
         PS MANIKPUR
         DIST BONGAIGAON
         ASSAM 783392

         2:AMJAD ALI
         S/O AHER ALI

         RESIDENT OF VILLAGE BHANDARA PART 4
         PO BHANDARA BAZAR
         PS MANIKPUR
         DIST BONGAIGAON
         ASSAM 783392
         3:ASHIRUDDIN AHMED
         S/O MD. ABDUL REZZAK

         RESIDENT OF VILLAGE DOLAIGAON
         PO
         PS AND DIST BONGAIGAON
         ASSAM 783392
         4:THE UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD.
                                                                          Page No.# 2/3

             REPRESENTED BY THE LEGAL MANAGER
             UNIT 1
             COM B
             1ST FLOOR
             ADAMS PLAZA
             GS ROAD
             CHRISTIAN BASTI
             GUWAHATI
             ASSAM
             5:SRI NARAYAN PAL
             S/O R. PAL

             RESIDENT OF B/28 HARIDARSHAN SOCIETY NAVA VASTRAL
             R.T.O ROAD
             VASTRAL AHMEDABAD
             380027
             6:SRI NARAYAN R. BAGHEL
             S/O RAMSEWAK

             RESIDENT OF B/28 HARIDARSHAN SOCIETY NAVA VASTRAL
             R.T.O ROAD
             VASTRAL AHMEDABAD
             380027
             ------------
             Advocate for : MR. S K GOSWAMI
             Advocate for : appearing for MONOWAR HUSSAIN AND 5 ORS.



                                     :: BEFORE ::
                       HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                     O R D E R

25.08.2022

Heard Mr. R. Sharma, learned counsel appearing for the applicant.

Since the connected appeal has been admitted for hearing, the judgment and award dated 28.04.2022 passed by the learned Member, Motor Accident Claims Tribunal, Bongaigaon, in MACT Case Page No.# 3/3

No.168/2018, shall remained stayed till disposal of the appeal.

Interlocutory Application stands disposed of.

JUDGE

Comparing Assistant