Citation : 2022 Latest Caselaw 3059 Gua
Judgement Date : 17 August, 2022
Page No.# 1/2
GAHC010261362019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/2416/2022
IN MAC Appeal No. 495/2022
THE ORIENTAL INSURANCE CO. LTD
A COMPANY REGISTERED UNDER THE COMPANIES ACT
1956
REPRESENTED BY ITS REGIONAL MANAGER
ULUBARI
GUWAHATI-7
DISTRICT KAMRUP
ASSAM
VERSUS
SMTI. MAMANI BEGUM AND 4 ORS
W/O LATE AMINUDIDN [email protected] AMIN ALI
R/O VILL. KAHARA
P.O. SARUPETA
MOUZA BHAWANIPUR
P.S. AND DIST. BARPETA
ASSAM
PIN 781318
2:MD. ABNOOR AHMED
S/O LATE AMINUDDIN [email protected] AMIN ALI
R/O VILL. KAHARA
P.O. SARUPETA
MOUZA BHAWANIPUR
P.S. AND DIST. BARPETA
ASSAM
PIN 781318
REPRESENTED BY HIS MOTHER SMT. MAMANI BEGUM
3:MD. JOYNORR AHMED
S/O LATE AMINUDDIN [email protected] AMIN ALI
R/O VILL. KAHARA
Page No.# 2/2
P.O. SARUPETA
MOUZA BHAWANIPUR
P.S. AND DIST. BARPETA
ASSAM
PIN 781318
REPRESENTED BY HIS MOTHER SMT. MAMANI BEGUM
4:WAHIDUR RAHMAN
S/O MAZIBUR RAHMAN
R/O VILLAGE DEWRIKUCHI
P.O. SONKUCHI
P.S.
MOUZA AND DISTRICT BARPETA
ASSAM
PIN 781314
5:SMT. LALITA BHUYAN NATH
W/O KHARGESWAR NATH
R/O VILL. HOWLY GAON
P.O. AND P.S. HOWLY
DIST. BARPETA
ASSAM
PIN 781316
------------
Advocate for : MR. S K GOSWAMI
Advocate for : appearing for SMTI. MAMANI BEGUM AND 4 ORS
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
17.08.2022
Heard Mr. S. K. Goswami, learned counsel representing the applicant.
Since the connected appeal has been admitted for hearing, the operation of the Judgment and Order dated 10.07.2019 passed by the Member, MACT, Barpeta in MAC Case No. 145/2018 shall remain stayed till disposal of the appeal.
The IA(C) stands disposed of.
JUDGE
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