Page No.# 1/4 vs Sri Tami Talom And 2 Ors
2022 Latest Caselaw 3013 Gua

                                                                   Page No.# 1/4

GAHC010297352019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./480/2022

         MUST. SUNA BHANU AND 6 ORS
         W/O- LT. LALSON ALI, PERMANENT R/O- VILL- LAKHI NEPALI BASI
         (MURKONG SILEK NO.3), P.O AND P.S. JONAI, DIST.- DHEMAJI, ASSAM,
         PIN- 787060, AT PRESENT RESIDING AT DARWANDHA, SIX MILE, GHY- 22

         2: TULU BEGUM
          (BEING MINOR REP. BY HER MOTHER
         APPLICANT NO. 1)
          D/O- LT. LALSON ALI
          PERMANENT R/O- VILL- LAKHI NEPALI BASI (MURKONG SILEK NO.3)
          P.O AND P.S. JONAI
          DIST.- DHEMAJI
         ASSAM
          PIN- 787060
         AT PRESENT RESIDING AT DARWANDHA
          SIX MILE
          GHY- 22

         3: SAIFA BEGUM
          (BEING MINOR REP. BY HER MOTHER
         APPLICANT NO. 1)
          D/O- LT. LALSON ALI
          PERMANENT R/O- VILL- LAKHI NEPALI BASI (MURKONG SILEK NO.3)
          P.O AND P.S. JONAI
          DIST.- DHEMAJI
         ASSAM
          PIN- 787060
         AT PRESENT RESIDING AT DARWANDHA
          SIX MILE
          GHY- 22

         4: MD. HANIF ALI
          (BEING MINOR REP. BY HIS MOTHER
         APPLICANT NO. 1)
                                                        Page No.# 2/4

S/O- LT. LALSON ALI
PERMANENT R/O- VILL- LAKHI NEPALI BASI (MURKONG SILEK NO.3)
P.O AND P.S. JONAI
DIST.- DHEMAJI
ASSAM
PIN- 787060
AT PRESENT RESIDING AT DARWANDHA
SIX MILE
GHY- 22

5: MD. SOLEMAN ALI
 (BEING MINOR REP. BY HIS MOTHER
APPLICANT NO. 1)
 S/O- LT. LALSON ALI
 PERMANENT R/O- VILL- LAKHI NEPALI BASI (MURKONG SILEK NO.3)
 P.O AND P.S. JONAI
 DIST.- DHEMAJI
ASSAM
 PIN- 787060
AT PRESENT RESIDING AT DARWANDHA
 SIX MILE
 GHY- 22

6: MOHAMMAD ALI @ MOHALI
 S/O- ISMIL ALI
 PERMANENT R/O- VILL- LAKHI NEPALI BASI (MURKONG SILEK NO.3)
 P.O AND P.S. JONAI
 DIST.- DHEMAJI
ASSAM
 PIN- 787060
AT PRESENT RESIDING AT DARWANDHA
 SIX MILE
 GHY- 22

7: MUST. JAINAB BEGUM
W/O- MOHAMMAD ALI
 PERMANENT R/O- VILL- LAKHI NEPALI BASI (MURKONG SILEK NO.3)
 P.O AND P.S. JONAI
 DIST.- DHEMAJI
ASSAM
 PIN- 787060
AT PRESENT RESIDING AT DARWANDHA
 SIX MILE
 GHY- 2

VERSUS

SRI TAMI TALOM AND 2 ORS
                                                                         Page No.# 3/4

             W/O- LT. LALSON ALI, PERMANENT R/O- VILL- LAKHI NEPALI BASI
             (MURKONG SILEK NO.3), P.O AND P.S. JONAI, DIST.- DHEMAJI, ASSAM,
             PIN- 787060, AT PRESENT RESIDING AT DARWANDHA, SIX MILE, GHY- 22

             2:VIJOY TALOM
              R/O- VILL- LORGING
              P.O. AND P.S. RUKSING
              DIST.- WEST SIANG
             ARUNACHAL PRADESH
              PIN- 791102

             3:NEW INDIA ASSURANCE CO. LTD.
              REP. BY THE REGIONAL MANAGER
              GUWAHATI REGIONAL OFFICE
              NEAR HANUMAN MANDIR
              ULUBARI
              GHY-

Advocate for the Petitioner   : MR. M TALUKDAR

Advocate for the Respondent :

BEFORE THE HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY Order

16.08.2022

Heard learned counsel for the appellants.

This is an appeal under Section 173 of the Motor Vehicle Act, 1988 against the judgment and award dated 19.01.2019 passed by the learned Member, Motor Accident Claims Tribunal, Kamrup (M), Guwahati in MAC Case No. 671/2015.

Admit the appeal. Call for the records.

Issue notice, returnable after six weeks.

Appellants to take steps for service of notice upon the respondents within a Page No.# 4/4

period of one week from today by way of registered post with A/D as well as usual process.

JUDGE

Comparing Assistant