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Smti Anima Sutradhar vs Gokul Sutradhar
2022 Latest Caselaw 2805 Gua

Citation : 2022 Latest Caselaw 2805 Gua
Judgement Date : 6 August, 2022

Gauhati High Court
Smti Anima Sutradhar vs Gokul Sutradhar on 6 August, 2022
                                                                                      Page No.# 1/2

GAHC010190122021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)




                                   Case No. : Tr.P.(C)./66/2021




            SMTI ANIMA SUTRADHAR
            W/O SRI GOKUL SUTRADHAR, D/O LATE BHABENDRA SUTRADHAR, R/O
            VILL-KHAIRABARI, MOUZA-GOBARDHANA, P.S.-BARPETA ROAD, DIST-
            BARPETA, ASSAM



            VERSUS

            GOKUL SUTRADHAR
            S/O LATE GIREN SUTRADHAR, R/O VILL-BAHATI SALMARA, P.O.-BAHATI,
            P.S.-MATIA, DIST-GOALPARA, ASSAM, PIN-783125



Advocate for the Petitioner   : MR. A GOYAL

Advocate for the Respondent : MR. N UDDIN




                                   BEFORE
                     HONOURABLE MRS. JUSTICE MALASRI NANDI

                                            ORDER

Date : 06.08.2022

Heard Mr. A. Choudhury, learned counsel for the petitioner. Also heard Mr. N. Uddin, Page No.# 2/2

learned counsel for the opposite party.

Argument concluded.

Judgment reserved.

JUDGE

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