Page No.# 1/2 vs The State Of Assam And Anr
2022 Latest Caselaw 2748 Gua

                                                                     Page No.# 1/2

GAHC010022642016




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./209/2016

            MD FARIUDDIN AHMED and ANR
            S/O LATE RAUFATUDDIN AHMED, R/O VILL. NO. 1 BALIJAN, POST OFFICE
            MARANGI, P.S. GOLAGHAT, IN THE DIST. OF GOLAGHAT, ASSAM.

            2: MD. JULFIKAR ALI @ MAINA
             S/O HARUSONA ALI
             R/O VILL. NO. 1
             BALIJAN
             POST OFFICE MARANGI
             P.S. GOLAGHAT
             IN THE DIST. OF GOLAGHAT
            ASSAM

            VERSUS

            THE STATE OF ASSAM and ANR


            2:MD. MUJIBUDDIN AHMED
             S/O LATE MUHIBUDDIN AHMED
             R/O VILL. NO. 1
             BALIJAN
             P.O. MARANGI
             P.S. GOLAGHAT
             IN THE DIS.T OF GOLAGHAT
            ASSAM

Advocate for the Petitioner   : MR.B TANTI

Advocate for the Respondent :

Page No.# 2/2

BEFORE HON'BLE MR. JUSTICE N. KOTISWAR SINGH HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY order 04-08-2022

[N. Kotiswar Singh, J]

Heard Mr. D.K. Bhattacharyya, learned counsel for the appellants. Also heard Ms. S.

Jahan, learned Additional Public Prosecutor, Assam.

Hearing concluded.

Judgment reserved.

                                          JUDGE                                 JUDGE



Comparing Assistant