Bajaj Allaince General Insurance ... vs Smti Palashi Gogoi And 7 Ors
2022 Latest Caselaw 2638 Gua

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GAHC010267182019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : MACApp./530/2019

         BAJAJ ALLAINCE GENERAL INSURANCE CO. LTD.
         A PVT. SECTOR UNDERTAKING, HAVIN GITS REGISTERED OFFICE AT GE
         PLAZA, AIRPORT ROAD, YERWADA, PUNE AND ONE OF THE BRANCH
         OFFICE AT 2B, 2ND FLOOR, N.H. CENTER POINT, OPP. BORA SERVICE, G.S.
         ROAD, ULUBARI, GUWAHATI, ASSAM-781007



         VERSUS

         SMTI PALASHI GOGOI and 7 ORS
         WIFE OF LATE PORAG GOGOI, BOTH R/O TEOK HA-CHORA,
         CHANGMAIGAON, P.S. TEOK, DIST. JORHAT, ASSAM.

         2:MISS ABHISHRUTI GOGOI

          DAUGHTER OF LATE PORAG GOGOI
          BOTH R/O TEOK HA-CHORA
          CHANGMAIGAON
          P.S. TEOK
          DIST. JORHAT
          ASSAM.

         3:SRI SURENDRA PRASAD GUPTA

          S/O BALESHWAR PRASAD GUPTA
          R/O 38
          EST G.P. ROAD KANKINARA
          DIST. NORTH 24
          PARGHANAS
          WEST BENGAL-743126

         4:SRI KALU SARKAR
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             S/O SHRI ASHUTOSH SARKAR
             R/O DHANICHA
             P.S. CHAKIHA
             DIST. NODIA
             WEST BENGAL.

             5:BRANCH MANAGER

             NATIONAL INSURANCE CO. LTD. SITUATED AT 7
             RABINDRA SARANI RANAGHAT
             NODIA
             WEST BENGAL

             6:REGIONAL MANAGER
              NATIONAL INSURANCE CO LTD.
              REGIONAL OFFICE
              G.S. ROAD
              BHANGAGARH
              ULUBARI 781005

             7:SRI UTPAL KUMAR NATH

             S/O SRI BONGSHIDHAR NATH
             JORHAT ENGINEERING COLLEGE
             JORHAT
             ASSAM.

             8:SRI ABHIJIT KUMAR HAZARIKA

             S/O SRI SARAT KUMAR HAZARIKA
             R/O SILPUKHURI
             P.S. CHADMARI
             GUWAHATI DIST. KAMRUP
             ASSAM

Advocate for the Petitioner   : MR S S SHARMA

Advocate for the Respondent : MR D MONDAL (R-1)




                                  BEFORE
                 HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                         ORDER

01.08.2022 Page No.# 3/3

The learned counsel for the appellant prays for and is granted two weeks time to take fresh steps upon the respondent Nos. 3, 4, 7 and 8 by way of registered post with A/D card as well as by usual process.

The respondent Nos. 5 and 6 are being represented by Ms. R. D. Mozumdar, the learned counsel and the respondent Nos. 1 and 2 are being represented by Mr. D. Mondal, the learned counsel.

Registry to reflect the name of Ms. R. D. Mozumar, learned counsel as the counsel for the respondent Nos. 5 and 6 in the cause list.

It is submitted that out of the same judgment, two appeals are being preferred. Other appeal is pending for adjudication being MACApp No. 142/2022.

Let this matter be listed along with MACApp/142/202 after six weeks on a date to be fixed by the Registry with a service report.

JUDGE

Comparing Assistant