Page No.# 1/2 vs Rabilal Singha And Anr
2022 Latest Caselaw 1295 Gua

                                                                    Page No.# 1/2

GAHC010062322022




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/1160/2022
                                         in
                            MACApp./186/2022

         THE ORIENTAL INSURANCE CO. LTD.
         A COMPANY REGISTERED UNDER THE COMPANIES ACT
         1956. REPRESENTED BY ITS REGIONAL MANAGER
         ULUBARI
         GUWAHATI 07


          VERSUS

         RABILAL SINGHA AND ANR.
         S/O LATE NARADAJ SINGHA RESIDENT OF TINOKHAL
         PS PATHERKANDI
         DIST KARIMGANJ
         ASSAM 788724

         2:KABIR HUSSAIN
         S/O RUKON UDDIN RESIDENT OF VILLAGE RADHAMADHABPUR
          PS BAZARICHERRA
          DIST KARIMGANJ
         ASSAM 781335
          ------------

Advocate for : MR. S K GOSWAMI Advocate for : appearing for RABILAL SINGHA AND ANR.

BEFORE HON'BLE MR. JUSTICE HITESH KUMAR SARMA 18-04-2022

Heard Mr. S.K.Goswami, learned counsel for the applicant/appellant.

Page No.# 2/2

After hearing learned counsel for the applicant and on perusal of the record of the case, the operation of the impugned judgment and award dated 06.12.2021 passed by the learned Member, Motor Accident Claims Tribubnal, Karimganj in MAC Case No.16/2018, shall remain stayed subject to appellant depositing 50 per cent of the awarded amount before the Registry of this Court, who shall, in turn, release the 50 percent of the awarded amount to the respondents on proper identification.

The interlocutory application stands disposed of accordingly.

JUDGE

Comparing Assistant