Anwar Hussain vs The State Of Assam And 30 Ors
2022 Latest Caselaw 1189 Gua

                                                         Page No.# 1/7

GAHC010065122022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : Crl.Pet./293/2022

         ANWAR HUSSAIN
         S/O ABDUS SUBHAN
         R/O VILL- TILLABARI
         P.O. BUBRIGHAT, P.S. PATHERKANDI,
         DIST. KARIMGANJ, ASSAM, PIN-788724

         VERSUS

         THE STATE OF ASSAM AND 30 ORS.
         REP. BY THE PP, ASSAM

         2:GIAS UDDIN AHMED
          S/O LATE AKRAM ALI
         R/O VILL- TILLABARI
         P.O. BUBRIGHAT
          P.S. PATHERKANDI
         DIST. KARIMGANJ
         ASSAM
         PIN-788724

         3:JOYNAL UDDIN
          S/O LATE AKRAM ALI
         R/O VILL- TILLABARI
         P.O. BUBRIGHAT
          P.S. PATHERKANDI
         DIST. KARIMGANJ
         ASSAM
          PIN-788724

         4:ATAUR RAHMAN
          S/O LATE SOID ALI
         R/O VILL- TILLABARI
         P.O. BUBRIGHAT
          P.S. PATHERKANDI
                         Page No.# 2/7

DIST. KARIMGANJ
ASSAM
PIN-788724

5:ABDUL MANNAN
 S/O LATE ASHID ALI
R/O VILL- TILLABARI
P.O. BUBRIGHAT
 P.S. PATHERKANDI
DIST. KARIMGANJ
ASSAM
 PIN-788724

6:HELAL UDDIN
 S/O KHASRU UDDIN
R/O VILL- TILLABARI
P.O. BUBRIGHAT
 P.S. PATHERKANDI
DIST. KARIMGANJ
ASSAM
 PIN-788724

7:NURUL ISLAM
 S/O NEWAJ UDDIN
R/O VILL- TILLABARI
P.O. BUBRIGHAT
 P.S. PATHERKANDI
DIST. KARIMGANJ
ASSAM
 PIN-788724

8:JAMIL UDDIN
 S/O ABBAS UDDIN
R/O VILL- TILLABARI
P.O. BUBRIGHAT
 P.S. PATHERKANDI
DIST. KARIMGANJ
ASSAM
 PIN-788724

9:SAHAJAHAN AHMED
 S/O GIAS UDDIN AHMED
R/O VILL- TILLABARI
P.O. BUBRIGHAT
 P.S. PATHERKANDI
DIST. KARIMGANJ
ASSAM
PIN-788724
                         Page No.# 3/7


10:YAHIYA AHMED
 S/O GIAS UDDIN AHMED
R/O VILL- TILLABARI
P.O. BUBRIGHAT
 P.S. PATHERKANDI
DIST. KARIMGANJ
ASSAM
 PIN-788724

11:SAHINUZ ZAMAN
 S/O GIAS UDDIN AHMED
R/O VILL- TILLABARI
P.O. BUBRIGHAT
 P.S. PATHERKANDI
DIST. KARIMGANJ
ASSAM

PIN-788724

12:JAMAL UDDIN
 S/O ABBAS UDDIN
R/O VILL- TILLABARI
P.O. BUBRIGHAT
 P.S. PATHERKANDI
DIST. KARIMGANJ
ASSAM
PIN-788724

13:KHASRU UDDIN
 S/O ABDUL GAFOOR
R/O VILL- TILLABARI
P.O. BUBRIGHAT
 P.S. PATHERKANDI
DIST. KARIMGANJ
ASSAM
 PIN-788724

14:ALIM UDDIN
 S/O KHASRU UDDIN
R/O VILL- TILLABARI
P.O. BUBRIGHAT
 P.S. PATHERKANDI
DIST. KARIMGANJ
ASSAM
 PIN-788724

15:AIN UDDIN
                          Page No.# 4/7

 S/O KHASRU UDDIN
R/O VILL- TILLABARI
P.O. BUBRIGHAT
 P.S. PATHERKANDI
DIST. KARIMGANJ
ASSAM
 PIN-788724

16:KAYEEM UDDIN
 S/O KHASRU UDDIN
R/O VILL- TILLABARI
P.O. BUBRIGHAT
 P.S. PATHERKANDI
DIST. KARIMGANJ
ASSAM
 PIN-788724

17:ROFIK UDDIN
 S/O LATE MOSADDAR ALI
R/O VILL- TILLABARI
P.O. BUBRIGHAT
 P.S. PATHERKANDI
DIST. KARIMGANJ
ASSAM
PIN-788724

18:SAMS UDDIN
 S/O LATE MOSADDAR ALI
R/O VILL- TILLABARI
P.O. BUBRIGHAT
 P.S. PATHERKANDI
DIST. KARIMGANJ
ASSAM
PIN-788724

19:ABDUL QAYOOM
 S/O MOSARRAF ALI
R/O VILL- TILLABARI
P.O. BUBRIGHAT
 P.S. PATHERKANDI
DIST. KARIMGANJ
ASSAM
PIN-788724

20:MOHAMMAD ALI
 S/O MOJIR UDDIN
R/O VILL- TILLABARI
P.O. BUBRIGHAT
                           Page No.# 5/7

P.S. PATHERKANDI
DIST. KARIMGANJ
ASSAM
PIN-788724

21:NOOR AHMED
 S/O AYAJ UDDIN
R/O VILL- TILLABARI
P.O. BUBRIGHAT
 P.S. PATHERKANDI
DIST. KARIMGANJ
ASSAM
PIN-788724

22:NASIM AHMED
 SO AYAJ UDDIN
R/O VILL- TILLABARI
P.O. BUBRIGHAT
 P.S. PATHERKANDI
DIST. KARIMGANJ
ASSAM
 PIN-788724

23:ASHIK AHMED
 S/O ABDUL LATIF
R/O VILL- TILLABARI
P.O. BUBRIGHAT
 P.S. PATHERKANDI
DIST. KARIMGANJ
ASSAM
 PIN-788724

24:ABDUS SALAM
 S/O LATE FORMAN ALI
R/O VILL- WEST CHENGJUR
 P.O. BUBRIGHAT
 P.S. PATHERKANDI
 DIST. KARIMGANJ
ASSAM
 PIN-788724

25:ABDUL MALIK
 S/O LATE FORMAN ALI
R/O VILL- WEST CHENGJUR
 P.O. BUBRIGHAT
 P.S. PATHERKANDI
 DIST. KARIMGANJ
ASSAM PIN-788724
                           Page No.# 6/7


26:JAKIR HUSSAIN
 S/O AJIR UDDIN
R/O VILL- WEST CHENGJUR
 P.O. BUBRIGHAT
 P.S. PATHERKANDI
 DIST. KARIMGANJ
ASSAM
 PIN-788724

27:ABDUL LATIF
 S/O LATE MUBARAK ALI
R/O VILL- WEST CHENGJUR
 P.O. BUBRIGHAT
 P.S. PATHERKANDI
 DIST. KARIMGANJ
ASSAM
 PIN-788724

28:JOMIR AHMED
 S/O ABDUL LATIF
R/O VILL- WEST CHENGJUR
 P.O. BUBRIGHAT
 P.S. PATHERKANDI
 DIST. KARIMGANJ
ASSAM
 PIN-788724

29:ISLAM UDDIN
 S/O ABDUL SAMAD
R/O VILL- BARUAIL
 P.O BUBRIGHAT
 P.S. PATHERKANDI
DIST. KARIMGANJ
ASSAM PIN-788724

30:SOROI UDDIN
 S/O LATE MOZID ALI
R/O VILL- BARUAIL
 P.O BUBRIGHAT
 P.S. PATHERKANDI
DIST. KARIMGANJ
ASSAM PIN-788724

31:MONOJJIR ALI
 S/O UNKNOWN
R/O VILL- BARUAIL
 P.O BUBRIGHAT
                                                                             Page No.# 7/7

            P.S. PATHERKANDI
            DIST. KARIMGANJ
            ASSAM PIN-78872

Advocate for the Petitioner   : MR. P D NAIR

Advocate for the Respondent : PP, ASSAM


                                    BEFORE
                      HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                          ORDER

Date : 04.04.2022

Heard Mr. P. D. Nair, learned counsel for the petitioner and Mr. P. Borthakur, learned Addl. Public Prosecutor, Assam.

Issue notice, returnable in 4 (four) weeks.

The petitioner shall take steps for service of notice on the respondent Nos. 2 to 38 by registered A/D post.

Mr. P. Borthakur, learned Addl. Public Prosecutor, Assam, accepts notice on behalf of the State respondent No. 1. Extra copy of the petition and the annexures thereto be furnished to him.

Call for a scanned copy of the case record.

List this matter after 4 (four) weeks.

Till the returnable date, the operation of the impugned judgment and order, dated 01.11.2021, passed in Crl. Rev. No. 58(4)/2019 by the learned Addl. Sessions Judge, Karimganj and the impugned order, dated 22.10.2019, passed in C.R. Case No. 916/2014 by the learned Sub-Divisional Judicial Magistrate (S), Karimganj shall remain stayed.

JUDGE

Comparing Assistant