Gauhati High Court
Page No.# 1/6 vs Sabitri Bhattacharjee And 5 Ors on 24 September, 2021
Page No.# 1/6
GAHC010086602021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/1188/2021
SHEFALI PAUL AND 9 ORS.
W/O- LATE SUBODH PAUL @ TUNU PAUL
R/O- MOTINAGAR BAZAR
P.S. LAKHIPUR
P.H. BONRAJ MOUZA DIDAR KUSHGRANT
DIST.- CACHAR.
2: SUBASH PAUL
S/O- LATE SUBODH PAUL @ TUNU PAUL
R/O- MOTINAGAR BAZAR
P.S. LAKHIPUR
P.H. BONRAJ MOUZA DIDAR KUSHGRANT
DIST.- CACHAR.
3: SUJIT PAUL
S/O- LATE SUBODH PAUL @ TUNU PAUL
R/O- MOTINAGAR BAZAR
P.S. LAKHIPUR
P.H. BONRAJ MOUZA DIDAR KUSHGRANT
DIST.- CACHAR.
4: SUDIP PAUL @ BADA MOINA
S/O- LATE SUBODH PAUL @ TUNU PAUL
R/O- MOTINAGAR BAZAR
P.S. LAKHIPUR
P.H. BONRAJ MOUZA DIDAR KUSHGRANT
DIST.- CACHAR.
5: BISWAJIT PAUL @ CHOTA MOINA
S/O- LATE SUBODH PAUL @ TUNU PAUL
R/O- MOTINAGAR BAZAR
P.S. LAKHIPUR
P.H. BONRAJ MOUZA DIDAR KUSHGRANT
DIST.- CACHAR.
Page No.# 2/6
6: SANJIT PAUL @ KUTI
S/O- LATE SUBODH PAUL @ TUNU PAUL
R/O- MOTINAGAR BAZAR
P.S. LAKHIPUR
P.H. BONRAJ MOUZA DIDAR KUSHGRANT
DIST.- CACHAR.
7: SUSHANTA PAUL @ BAPPA
S/O- LATE SUBODH PAUL @ TUNU PAUL
R/O- MOTINAGAR BAZAR
P.S. LAKHIPUR
P.H. BONRAJ MOUZA DIDAR KUSHGRANT
DIST.- CACHAR.
8: SWAPAN PAUL
S/O- LATE SUBODH PAUL @ TUNU PAUL
R/O- MOTINAGAR BAZAR
P.S. LAKHIPUR
P.H. BONRAJ MOUZA DIDAR KUSHGRANT
DIST.- CACHAR.
9: SUMIT PAUL
S/O- LATE SUBODH PAUL @ TUNU PAUL THROUGH CONCUBINE
SHEUTIPUL
R/O- MOTINAGAR BAZAR
P.S. LAKHIPUR
P.H. BONRAJ MOUZA DIDAR KUSHGRANT
DIST.- CACHAR.
10: SMTI. SHUKLA PAUL
W/O- SRI SUKUMAR PAUL
D/O- LATE SUBODH PAUL @ TUNU PAUL OF RESIDENT OF FATAKBAZAR
SILCHAR TOWN
P.S. SILCHAR
DIST. CACHAR.
VERSUS
SABITRI BHATTACHARJEE AND 5 ORS.
W/O- LATE NANIGOPAL BHATTACHARJEE
R/O- DIDARKHUS TEA ESTATE
PARGANA BONRAJ
P.S. AKHIPUR
P.O. BHUBON VALLEY
DIST. CACHAR
PIN- 788099.
2:NIBARAN BHATTACHARJEE
S/O- LATE NANIGOPAL BHATTACHARJEE
Page No.# 3/6
R/O- DIDARKHUS TEA ESTATE
PARGANA BONRAJ
P.S. AKHIPUR
P.O. BHUBON VALLEY
DIST. CACHAR
PIN- 788099.
3:NABENDRA BHATTACHARJEE
S/O- LATE NANIGOPAL BHATTACHARJEE
R/O- DIDARKHUS TEA ESTATE
PARGANA BONRAJ
P.S. AKHIPUR
P.O. BHUBON VALLEY
DIST. CACHAR
PIN- 788099.
4:NILANJAN BHATTACHARJEE
S/O- LATE NANIGOPAL BHATTACHARJEE
R/O- DIDARKHUS TEA ESTATE
PARGANA BONRAJ
P.S. AKHIPUR
P.O. BHUBON VALLEY
DIST. CACHAR
PIN- 788099.
5:SMTI SUMITA BHATTACHARJEE
D/O- LATE NANIGOPAL BHATTACHARJEE
R/O- DIDARKHUS TEA ESTATE
PARGANA BONRAJ
P.S. AKHIPUR
P.O. BHUBON VALLEY
DIST. CACHAR
PIN- 788099.
6:SMTI. ASHIMA BHATTACHARJEE
D/O- LATE NANIGOPAL BHATTACHARJEE
W/O- SHANKARLAL BHATTACHARJEE
R/O- KANAKPUR PART-II (MAHADEVBARI)
DIST. CACHAR
PIN- 788006.
------------
Advocate for : MR. S K GHOSH
Advocate for : appearing for SABITRI BHATTACHARJEE AND 5 ORS.
IN Case No. : RSA/75/2021
SHEFALI PAUL AND 9 ORS.
W/O- LATE SUBODH PAUL @ TUNU PAUL, R/O- MOTINAGAR BAZAR, P.S.
LAKHIPUR, P.H. BONRAJ MOUZA DIDAR KUSHGRANT, DIST.- CACHAR.
2: SUBASH PAUL
S/O- LATE SUBODH PAUL @ TUNU PAUL
Page No.# 4/6
R/O- MOTINAGAR BAZAR
P.S. LAKHIPUR
P.H. BONRAJ MOUZA DIDAR KUSHGRANT
DIST.- CACHAR.
3: SUJIT PAUL
S/O- LATE SUBODH PAUL @ TUNU PAUL
R/O- MOTINAGAR BAZAR
P.S. LAKHIPUR
P.H. BONRAJ MOUZA DIDAR KUSHGRANT
DIST.- CACHAR.
4: SUDIP PAUL @ BADA MOINA
S/O- LATE SUBODH PAUL @ TUNU PAUL
R/O- MOTINAGAR BAZAR
P.S. LAKHIPUR
P.H. BONRAJ MOUZA DIDAR KUSHGRANT
DIST.- CACHAR.
5: BISWAJIT PAUL @ CHOTA MOINA
S/O- LATE SUBODH PAUL @ TUNU PAUL
R/O- MOTINAGAR BAZAR
P.S. LAKHIPUR
P.H. BONRAJ MOUZA DIDAR KUSHGRANT
DIST.- CACHAR.
6: SANJIT PAUL @ KUTI
S/O- LATE SUBODH PAUL @ TUNU PAUL
R/O- MOTINAGAR BAZAR
P.S. LAKHIPUR
P.H. BONRAJ MOUZA DIDAR KUSHGRANT
DIST.- CACHAR.
7: SUSHANTA PAUL @ BAPPA
S/O- LATE SUBODH PAUL @ TUNU PAUL
R/O- MOTINAGAR BAZAR
P.S. LAKHIPUR
P.H. BONRAJ MOUZA DIDAR KUSHGRANT
DIST.- CACHAR.
8: SWAPAN PAUL
S/O- LATE SUBODH PAUL @ TUNU PAUL
R/O- MOTINAGAR BAZAR
P.S. LAKHIPUR
P.H. BONRAJ MOUZA DIDAR KUSHGRANT
DIST.- CACHAR.
Page No.# 5/6
9: SUMIT PAUL
S/O- LATE SUBODH PAUL @ TUNU PAUL THROUGH CONCUBINE
SHEUTIPUL
R/O- MOTINAGAR BAZAR
P.S. LAKHIPUR
P.H. BONRAJ MOUZA DIDAR KUSHGRANT
DIST.- CACHAR.
10: SMTI. SHUKLA PAUL
W/O- SRI SUKUMAR PAUL
D/O- LATE SUBODH PAUL @ TUNU PAUL OF RESIDENT OF
FATAKBAZAR
SILCHAR TOWN
P.S. SILCHAR
DIST. CACHAR
VERSUS
SABITRI BHATTACHARJEE AND 5 ORS.
W/O- LATE NANIGOPAL BHATTACHARJEE, R/O- DIDARKHUS TEA
ESTATE, PARGANA BONRAJ, P.S. AKHIPUR, P.O. BHUBON VALLEY, DIST.
CACHAR, PIN- 788099.
2:NIBARAN BHATTACHARJEE
S/O- LATE NANIGOPAL BHATTACHARJEE
R/O- DIDARKHUS TEA ESTATE
PARGANA BONRAJ
P.S. AKHIPUR
P.O. BHUBON VALLEY
DIST. CACHAR
PIN- 788099.
3:NABENDRA BHATTACHARJEE
S/O- LATE NANIGOPAL BHATTACHARJEE
R/O- DIDARKHUS TEA ESTATE
PARGANA BONRAJ
P.S. AKHIPUR
P.O. BHUBON VALLEY
DIST. CACHAR
PIN- 788099.
4:NILANJAN BHATTACHARJEE
S/O- LATE NANIGOPAL BHATTACHARJEE
R/O- DIDARKHUS TEA ESTATE
PARGANA BONRAJ
P.S. AKHIPUR
P.O. BHUBON VALLEY
Page No.# 6/6
DIST. CACHAR
PIN- 788099.
5:SMTI SUMITA BHATTACHARJEE
D/O- LATE NANIGOPAL BHATTACHARJEE
R/O- DIDARKHUS TEA ESTATE
PARGANA BONRAJ
P.S. AKHIPUR
P.O. BHUBON VALLEY
DIST. CACHAR
PIN- 788099.
6:SMTI. ASHIMA BHATTACHARJEE
D/O- LATE NANIGOPAL BHATTACHARJEE
W/O- SHANKARLAL BHATTACHARJEE
R/O- KANAKPUR PART-II (MAHADEVBARI)
DIST. CACHAR
PIN- 788006
Advocate for the Petitioner : MR. S K GHOSH
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 24-09-2021
Heard the learned counsel Mr. S.K. Ghosh appearing for the applicants.
In the connected appeal RSA No. 75/2021, notice has been issued to the respondents.
The matter is directed to be listed after 4 (four) weeks.
Having regard to the submission made by Mr. Ghosh, it is provided that the execution
of the judgment and decree dated 12-02-2021 passed by the learned Civil Judge, No. 1,
Cachar, Silchar, in Title Appeal No. 22/2015 shall remain stayed until further orders.
The interlocutory application stands disposed of.
JUDGE
Comparing Assistant
