Citation : 2021 Latest Caselaw 2158 Gua
Judgement Date : 10 September, 2021
Page No.# 1/4
GAHC010111312021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./186/2021
ORIENTAL INSURANCE COMPANY LTD
HAVING ITS REGD. OFFICE AT ORIENTAL HOUSE, A-25/27, ASAF ALI
ROAD, NEW DELHI- 110002 AND REGIONAL OFFICE AT GUWAHATI-7, REP.
BY THE REGIONAL MANAGER.
VERSUS
RATNAJIT NATH @ RATNAJIT AND 4 ORS
S/O- SATYA RANJAN NATH, HAILAKANDI ROAD, RABINDRA SARANI,
WARD NO. 15, P.O. AND P.S. SILCHAR, DIST. CACAHAR, ASSAM, PIN-
788005.
2:SARITA JOJO
W/O- JOJO ANTONY
C/O- MIDAS COLD TYRES
SONAI ROAD
NAGATILLA
P.O. AND PS. SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788006.
3:KRISHNA CHAKRABORTY
W/O- LATE CHITTA RANJAN CHAKRABORTY
C/O- LEELA CHAKRABORTY
SMCH (STAFF QUARTER)
P.O. SMCH
P.S. SILCHAR
DIST.- CACHAR
ASSAM.
4:MD. SABUL HUSSAIN LASKAR
Page No.# 2/4
S/O- MOIN UDDIN LASKAR
VILL.- RAOJGHAT
P.O. BHAGA BAZAR
P.S. DHOLAI
DIST.- CACHAR
ASSAM
PIN- 788001.
5:THE ICICI LOMBARD GENERAL INSURANCE COMPANY LTD.
REP. BY THE LEGAL MANAGER
THE ICICI LOMBARD GE. INSURANCE COMPANY LTD.
MAYA GARDEN
ABC BUS STOP
G.S. ROAD (OPPOSITE RAJIV BHAWAN)
P.O. GUWAHATI- 781005
DIST.- KAMRUP(M)
ASSA
Advocate for the Petitioner : MR SISHIR DUTTA
Advocate for the Respondent :
Linked Case : I.A.(Civil)/1333/2021
ORIENTAL INSURANCE COMPANY LTD
HAVING ITS REGD. OFFICE AT ORIENTAL HOUSE
A-25/27
ASAF ALI ROAD
NEW DELHI- 110002 AND REGIONAL OFFICE AT GUWAHATI-7
REP. BY THE REGIONAL MANAGER.
VERSUS
RATNAJIT NATH @ RATNAJIT AND 4 ORS
S/O- SATYA RANJAN NATH
HAILAKANDI ROAD
RABINDRA SARANI
WARD NO. 15
P.O. AND P.S. SILCHAR
DIST. CACAHAR
ASSAM
Page No.# 3/4
PIN- 788005.
2:SARITA JOJO
W/O- JOJO ANTONY
C/O- MIDAS COLD TYRES
SONAI ROAD
NAGATILLA
P.O. AND PS. SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788006.
3:KRISHNA CHAKRABORTY
W/O- LATE CHITTA RANJAN CHAKRABORTY
C/O- LEELA CHAKRABORTY
SMCH (STAFF QUARTER)
P.O. SMCH
P.S. SILCHAR
DIST.- CACHAR
ASSAM.
4:MD. SABUL HUSSAIN LASKAR
S/O- MOIN UDDIN LASKAR
VILL.- RAOJGHAT
P.O. BHAGA BAZAR
P.S. DHOLAI
DIST.- CACHAR
ASSAM
PIN- 788001.
5:THE ICICI LOMBARD GENERAL INSURANCE COMPANY LTD.
REP. BY THE LEGAL MANAGER
THE ICICI LOMBARD GE. INSURANCE COMPANY LTD.
MAYA GARDEN
ABC BUS STOP
G.S. ROAD (OPPOSITE RAJIV BHAWAN)
P.O. GUWAHATI- 781005
DIST.- KAMRUP(M)
ASSAM
------------
Advocate for : MR SISHIR DUTTA
Advocate for : appearing for RATNAJIT NATH @ RATNAJIT AND 4 ORS
Page No.# 4/4
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
Date : 10.09.2021 Heard Mr. S. Dutta, learned counsel for the applicant. This is an application filed by the appellant/applicants praying for stay of the impugned Judgment dated 20.02.2021 passed in MAC Case No. 458/2016 by the learned Member, Motor Accident Claims Tribunal Cachar at Silchar.
Heard Mr. S. Dutta, learned counsel for the appellant on the prayer of stay also perused the grounds urged.
Issue Notice Returnable within 4 (four) weeks. The learned counsel for the applicant will take steps by usual course and also by Registered post within 1 (one) week from today upon the respondent.
Until further order(s) the impugned Judgment and Order dated 20.02.2021 passed in MAC Case No. 458/2016 by the learned Member, Motor Accident Claims Tribunal Cachar at Silchar shall remain stayed, subject however, to a deposit of 50% of the awarded amount before the Registry of this Court. The amount so deposited, however, shall not be withdrawn without leave of this Court.
List after 4 (four) weeks upon completion of service along with the MAC App./186/2021.
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