United India Insurance Company ... vs Smti. Bina Nath And 2 Ors
2021 Latest Caselaw 2157 Gua

                                                                     Page No.# 1/3

GAHC010132222021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./193/2021

            UNITED INDIA INSURANCE COMPANY LIMITED
            HAVING ITS REGISTERED AND HEAD OFFICE AT 24 WHITES ROAD,
            CHENNAI-600014 AND ONE OF THE REGIONAL OFFICE AT M.S.S. PATH,
            G.S. ROAD, DISPUR, GUWAHATI- 781005.


            VERSUS

            SMTI. BINA NATH AND 2 ORS.
            W/O- LATE MAHENDRA PATHAK, PERMANENT R/O- VILL.- GUAGACHA,
            P.S. BARPETA ROAD, DIST.- BARPETA, ASSAM, PIN- 781315.

            2:MD. MUZAMMEL SIKDER
             S/O- LATE AJAGAR SIKDAR
             R/O- VILL.- KOKARPER
             P.S. SARTHEBARI
             DIST.- BARPETA
            ASSAM
             PPIN- 781307.

            3:MD. JANAB ALI
             S/O- NAJIRA ALI
             R/O- VILL.- GADESHALI PAM
             P.O. PACHIM MAZDIA
             DIST.- BARPETA
            ASSAM
             PIN- 781305

Advocate for the Petitioner   : MR. A J SAIKIA

Advocate for the Respondent :
                                                           Page No.# 2/3



Linked Case : I.A.(Civil)/1356/2021

UNITED INDIA INSURANCE COMPANY LIMITED
HAVING ITS REGISTERED AND HEAD OFFICE AT 24 WHITES ROAD
CHENNAI-600014 AND ONE OF THE REGIONAL OFFICE AT M.S.S. PATH
G.S. ROAD
DISPUR
GUWAHATI- 781005.


VERSUS

SMTI. BINA NATH AND 2 ORS.
W/O- LATE MAHENDRA PATHAK
PERMANENT R/O- VILL.- GUAGACHA
P.S. BARPETA ROAD
DIST.- BARPETA
ASSAM
PIN- 781315.

2:MD. MUZAMMEL SIKDER
S/O- LATE AJAGAR SIKDAR
 R/O- VILL.- KOKARPER
 P.S. SARTHEBARI
 DIST.- BARPETA
ASSAM
 PPIN- 781307.
 3:MD. JANAB ALI
S/O- NAJIRA ALI
 R/O- VILL.- GADESHALI PAM
 P.O. PACHIM MAZDIA
 DIST.- BARPETA
ASSAM
 PIN- 781305.
 ------------
Advocate for : MR. A J SAIKIA
Advocate for : appearing for SMTI. BINA NATH AND 2 ORS.
                                                                          Page No.# 3/3


                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                       ORDER

Date : 10.09.2021 Heard Mr. A. J. Saikia, learned counsel for the applicant.

This is an application filed by the appellant/applicants praying for stay of the impugned Judgment and Award dated 28.05.2021 passed in MAC Case No. 753/2017 by the learned Member, Motor Accident Claims Tribunal No. 1, Kamrup(M), Assam.

Heard Mr. A. J. Saikia, learned counsel for the applicant/appellant on the prayer of stay and also perused the grounds urged.

Issue Notice Returnable within 4 (four) weeks.

The learned counsel for the applicant will take steps by usual course and also by registered post with A/D within 1 (one) week from today upon the respondents.

Until further order(s) the impugned Judgment and Order dated 25.05.2021 passed in MAC Case No. 753/2017 by the learned Member, Motor Accident Claims Tribunal No. 1, Kamrup(M), Assam shall remain stayed, subject however, to a deposit of 50% of the awarded amount before the Registry of this Court. The amount so deposited, however, shall not be withdrawn without leave of this Court.

List this matter after service of notice.

JUDGE

Comparing Assistant