Babul Ali vs New India Assurance Co. Ltd. And 2 ...
2021 Latest Caselaw 2036 Gua

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GAHC010058572021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./102/2021

            BABUL ALI
            S/O- LATE SAUKHOT ALI, VILL.- SATRAPARA, P.S. PALASHBARI- 781381,
            DIST.- KAMRUP, ASSAM.



            VERSUS

            NEW INDIA ASSURANCE CO. LTD. AND 2 ORS.
            REP. BY ITS REGIONAL MANAGER, G.S. ROAD, ULUBARI, P.O. GUWAHATI-
            781007, DIST.- KAMRUP(M), ASSAM.

            2:MADAN THAKURIA
             S/O- LATE SUREN THAKURIA
            VILL.- SRIMANTAPUR
             SANI MANDIR PATH
             H/NO. 57
             P.S. BHANGAGARH- 781005
             DIST.- KAMRUP(M)
            ASSAM.

            3:AJANTA THAKURIA
             S/O- GHANASHYAM THAKURIA
            VILL.- HABALAKHA
             P..S HAJO- 781102
             DIST.- KAMRUP
            ASSAM

Advocate for the Petitioner   : MR. A R AGARWALA

Advocate for the Respondent :
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                                   BEFORE
                  HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                            ORDER

01.09.2021

The Court proceedings have been conducted through online court proceeding services. Heard Mr. A.R. Agarwala, learned counsel for the appellant. The appeal under Section 173, Motor Vehicles Act, 1988 (as amended) is directed against the judgment and award dated 08.01.2020 passed by the learned Member, Motor Accident Claims Tribunal, Kamrup, Amingaon ('the Tribunal', for short) in MAC Case no. 259/2018 seeking enhancement of the compensation.

The appeal is admitted for hearing.

The LCR be called for.

Issue notice, returnable in 6 (six) seeks. The appellant shall taken steps for service of notice upon the respondents by registered post with A/D as well as by usual process within 5 (five) days from today.

List the appeal after 6 (six) weeks.

JUDGE

Comparing Assistant