Arunabha Dasgupta vs Manipur Tea Company (P) Limited
2021 Latest Caselaw 2600 Gua

                                                                        Page No.# 1/2

GAHC010116832021




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)




                                    Case No. I.A.(Civil)/1792/2021

         ARUNABHA DASGUPTA
         S/O- LATE SISHIR DASGUPTA
         VILL.- ALOICHERRA PART-VII
         P.O. MONIPUR BAGAN
         DIST.- HAILAKANDI
         ASSAM


          VERSUS

         MANIPUR TEA COMPANY (P) LIMITED
         REP. BY ITS MANAGER
         MANIPUR
         MONIPUR TEA ESTATE HAVING ITS REGISTERED OFFICE AT
         CONTINENTAL CHAMBER
         4TH FLOOR
         15-A
         HEMANTA BASU SARANI
         KOLKATA-700001 CARRYING ON BUSINESS HERE AT MANIPUR TEA
         ESTATE
         DIST.- HAILAKANDI
         ASSAM
         PIN- 788165.


         ------------
         Advocate for : MR. J LASKAR
         Advocate for : appearing for MANIPUR TEA COMPANY (P) LIMITED
                                                                                   Page No.# 2/2

                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                             ORDER

28.10.2021

In view of the admission of RSA 103/2021, the Judgment and Decree dated 06.05.2021 passed in Title Appeal No. 05/2020 by the learned Civil Judge, Hailakandi shall remain stayed till disposal of the appeal.

IA(C) stands disposed of.

JUDGE

Comparing Assistant