Gauhati High Court

Page No.# 1/13 vs Saburjan Bidhava And 28 Ors on 26 October, 2021

                                                                    Page No.# 1/13

GAHC010039092021




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : RSA/34/2021

         JAYNAL ABDIN AND 6 ORS.
         S/O- LATE IMAN ALI, R/O- VILL.- SIDHUNI, MOUZA- JANIA, P.S. BAGHBAR,
         DIST.- BARPETA, ASSAM.

         2: MAYNAL HAQUE
          S/O- LATE IMAN ALI
          R/O- VILL.- SIDHUNI
          MOUZA- JANIA
          P.S. BAGHBAR
          DIST.- BARPETA
         ASSAM.

         3: SAMSUL HOQUE
          S/O- LATE IMAN ALI
          R/O- VILL.- SIDHUNI
          MOUZA- JANIA
          P.S. BAGHBAR
          DIST.- BARPETA
         ASSAM.

         4: AKBAR ALI
          S/O- LATE IMAN ALI
          R/O- VILL.- SIDHUNI
          MOUZA- JANIA
          P.S. BAGHBAR
          DIST.- BARPETA
         ASSAM.

         5: NAYAN ALI
          S/O- LATE IMAN ALI
          R/O- VILL.- SIDHUNI
          MOUZA- JANIA
          P.S. BAGHBAR
          DIST.- BARPETA
                                                           Page No.# 2/13

ASSAM.

6: JAKIR HUSSAIN
 S/O- LATE IMAN ALI
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.

7: NAYAN BHANU
 S/O- LATE IMAN ALI
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM

VERSUS

SABURJAN BIDHAVA AND 28 ORS.
W/O- LATE SEKANDER ALI, R/O- VILL.- SIDHUNI, MOUZA- JANIA, P.S.
BAGHBAR, DIST.- BARPETA, ASSAM.

2:SOFIYA KHATUN
W/O- JAHAR ALI
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.

3:FAIZAL HOQUE
ADOPTED SON OF LATE SEKANDER ALI
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.

4:HAMED ALI
ADOPTED SON OF LATE SEKANDER ALI
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.
                                    Page No.# 3/13

5:ALI AKABBAR
 S/O- LATE SAHEB ALI FAKIR
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.

6:HABIBAR RAHMAN
 S/O- LATE MIAR UDDIN
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.

7:JABBAR ALI
 S/O- HABIBAR RAHMAN
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.

8:IDRISH ALI
 S/O- LATE MAGRAB ALI
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.

9:BELOWA NESSA
 D/O- LATE MAGRAB ALI
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.

10:JAHURA KHATUN @ JAYNAB KHATUN
 D/O- LATE MAGRAB ALI
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.
                         Page No.# 4/13

11:BHANU BIBI
 D/O- LATE MAGRAB ALI
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.

12:MANIKJAN NESSA
W/O- LATE ABDUL GAFUR
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.

13:SORHAB ALI
 S/O- LATE ASAHAK ALI
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.

14:SARBESH ALI
 S/O- LATE ASAHAK ALI
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.

15:JAMIR ALI
 S/O- LATE ASAHAK ALI
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.

16:SHARIF ALI
 S/O- LATE ASAHAK ALI
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.
                         Page No.# 5/13

17:MAMTAZ KHATUN
 D/O- LATE ASAHAK ALI
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.

18:ACHIA KHATUN
 D/O- LATE ASAHAK ALI
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.

19:HAMIDA KHATUN
 D/O- LATE ASAHAK ALI
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.

20:MAJEDA KHATUN
 D/O- LATE ASAHAK ALI
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.

21:ROUSHANARA KHATUN
 D/O- LATE ASAHAK ALI
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.

22:FIROJA KHATUN
 D/O- LATE ASAHAK ALI
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.
                                   Page No.# 6/13

23:KHADIJA KHATUN
 D/O- LATE ASAHAK ALI
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.

24:ISMAIL HUSSAIN
 S/O- LATE MOTHER RUPUSHI NESSA
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.

25:BAKKAR ALI
 S/O- LATE SHAHAB UDDIN
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.

26:SHAHATAN NESSA
 S/O- RUPUSHI NESSA
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.

27:JAHANARA KHATUN
 D/O- RUPUSHI NESSA
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.

28:MAYURJAN NESSA
 D/O- RUPUSHI NESSA
 R/O- VILL.- SIDHUNI
 MOUZA- JANIA
 P.S. BAGHBAR
 DIST.- BARPETA
ASSAM.
                                                   Page No.# 7/13

            29:SANIARA KHATUN
             D/O- RUPUSHI NESSA
             R/O- VILL.- SIDHUNI
             MOUZA- JANIA
             P.S. BAGHBAR
             DIST.- BARPETA
            ASSAM

Advocate for the Petitioner   : MR. J AHMED

Advocate for the Respondent :

Linked Case : I.A.(Civil)/561/2021

JAYNAL ABDIN AND 6 ORS. S/O- LATE IMAN ALI R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

2: MAYNAL HAQUE S/O- LATE IMAN ALI R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

3: SAMSUL HOQUE S/O- LATE IMAN ALI R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

4: AKBAR ALI S/O- LATE IMAN ALI R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR Page No.# 8/13

DIST.- BARPETA ASSAM.

5: NAYAN ALI S/O- LATE IMAN ALI R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

6: JAKIR HUSSAIN S/O- LATE IMAN ALI R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

7: NAYAN BHANU S/O- LATE IMAN ALI R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

VERSUS

SABURJAN BIDHAVA AND 28 ORS. W/O- LATE SEKANDER ALI R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

2:SOFIYA KHATUN W/O- JAHAR ALI R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

3:FAIZAL HOQUE ADOPTED SON OF LATE SEKANDER ALI R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR Page No.# 9/13

DIST.- BARPETA ASSAM.

4:HAMED ALI ADOPTED SON OF LATE SEKANDER ALI R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

5:ALI AKABBAR S/O- LATE SAHEB ALI FAKIR R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

6:HABIBAR RAHMAN S/O- LATE MIAR UDDIN R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

7:JABBAR ALI S/O- HABIBAR RAHMAN R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

8:IDRISH ALI S/O- LATE MAGRAB ALI R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

9:BELOWA NESSA D/O- LATE MAGRAB ALI R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

10:JAHURA KHATUN @ JAYNAB KHATUN D/O- LATE MAGRAB ALI R/O- VILL.- SIDHUNI MOUZA- JANIA Page No.# 10/13

P.S. BAGHBAR DIST.- BARPETA ASSAM.

11:BHANU BIBI D/O- LATE MAGRAB ALI R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

12:MANIKJAN NESSA W/O- LATE ABDUL GAFUR R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

13:SORHAB ALI S/O- LATE ASAHAK ALI R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

14:SARBESH ALI S/O- LATE ASAHAK ALI R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

15:JAMIR ALI S/O- LATE ASAHAK ALI R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

16:SHARIF ALI S/O- LATE ASAHAK ALI R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

17:MAMTAZ KHATUN D/O- LATE ASAHAK ALI R/O- VILL.- SIDHUNI Page No.# 11/13

MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

18:ACHIA KHATUN D/O- LATE ASAHAK ALI R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

19:HAMIDA KHATUN D/O- LATE ASAHAK ALI R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

20:MAJEDA KHATUN D/O- LATE ASAHAK ALI R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

21:ROUSHANARA KHATUN D/O- LATE ASAHAK ALI R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

22:FIROJA KHATUN D/O- LATE ASAHAK ALI R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

23:KHADIJA KHATUN D/O- LATE ASAHAK ALI R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

24:ISMAIL HUSSAIN S/O- LATE MOTHER RUPUSHI NESSA Page No.# 12/13

R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

25:BAKKAR ALI S/O- LATE SHAHAB UDDIN R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

26:SHAHATAN NESSA S/O- RUPUSHI NESSA R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

27:JAHANARA KHATUN D/O- RUPUSHI NESSA R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

28:MAYURJAN NESSA D/O- RUPUSHI NESSA R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

29:SANIARA KHATUN D/O- RUPUSHI NESSA R/O- VILL.- SIDHUNI MOUZA- JANIA P.S. BAGHBAR DIST.- BARPETA ASSAM.

------------ Advocate for : MR. J AHMED Advocate for : appearing for SABURJAN BIDHAVA AND 28 ORS.

BEFORE HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA Page No.# 13/13

ORDER Date : 26.10.2021

Heard the learned counsel, Mr. J. Ahmed, appearing for the appellants.

In view of the admission of the RSA 34/2021, the execution of the judgment and decree dated 24.10.2019 in T.S No. 285/2013, passed by the Munsiff No. 1, Barpeta, shall remain stayed, till the disposal of the appeal.

The interlocutory application stands disposed of.

JUDGE

Comparing Assistant