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Page No.# 1/3 vs The State Of Assam And 7 Ors
2021 Latest Caselaw 2512 Gua

Citation : 2021 Latest Caselaw 2512 Gua
Judgement Date : 25 October, 2021

Gauhati High Court
Page No.# 1/3 vs The State Of Assam And 7 Ors on 25 October, 2021
                                                                   Page No.# 1/3

GAHC010136752020




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/4267/2020

         KAMAKHYA DAS AND 4 ORS
         S/O- LT. HARAKANTA DAS, R/O- VILL- SANTINAGAR (A.S.E.B.),
         FORESTGATE, P.O. NARENGI, P.S. NOONMATI,, KAMRUP (M), GHY-26
         (WORKING W.E.F., 12.05.2011)

         2: MD. IKRAM ALI
          S/O- LT. MASLIM ALI
          R/O- VILL- JAPIA
          P.O. JAPIA
          P.S. HAJO
          DIST.- KAMRUP (M)
         ASSAM- 781382 (WORKING W.E.F.
          31.12.2007)

         3: DEEPAK TIWARI
          S/O- LT. SURENDRA TIWARI
          R/O- P.O. AND P.S. PANBAZAR
          DIST.- KAMRUP (M)
          GHY-01
          (WORKING W.E.F.
          12.10.2015)

         4: JITEN CHANDRA BARMAN
          S/O- LT. DHIREN CHANDRA BARMAN
          R/O- VILL- BADLAGAON
          P.O. KARTIMARIE
          P.S. GOSSAIGAON
          DIST.- KOKRAJHAR
          BTAD
         ASSAM- 783337
          (WORKING W.E.F. 22.04.2005)

         5: MIZANUR RAHMAN
          S/O- JAHAN UDDIN
                                                           Page No.# 2/3

R/O- VILL- TIAMARI PART-2
P.O. TIAMARI
P.S. GAURIPUR
DIST.- DHUBRI- 783331
(WORKING W.E.F.
05.07.2007

VERSUS

THE STATE OF ASSAM AND 7 ORS
REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM, DISPUR, GHY-16

2:THE STATE OF ASSAM
 REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
 HOME AND POLITICAL DEPTT.
 DISPUR
 GHY-06

3:THE ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM
 HOME AND POLITICAL DEPTT.
 DISPUR
 GHY-06

4:THE DIRECTOR GENERAL OF CIVIL DEFENCE AND COMMANDANT
GENERAL OF HOME GUARDS
ASSAM
 BELTOLA
 GHY-28

5:THE DIRECTOR GENERAL OF POLICE
ASSAM
 ULUBARI
 GHY-07

6:THE ADDL. DIRECTOR GENERAL OF POLICE (A)
ASSAM
 GHY

7:THE STATE OF ASSAM
 REP. BY ITS PRINCIPAL SECY. TO THE GOVT. OF ASSAM
 FINANCE DEPTT.(ESTT-A)
 DISPUR
 GHY-06

8:THE ACCOUNTANT GENERAL
ASSAM
 OFFICE OF THE PRINCIPAL ACCOUNTANT GENERAL (A AND E)
ASSAM
                                                                        Page No.# 3/3

             MAIDAMGAON
             BELTOLA
             GHY-2

Advocate for the Petitioner   : MR H GUPTA

Advocate for the Respondent : GA, ASSAM




                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                          ORDER

Date : 25.10.2021 Mr. R. Dhar, learned Government Advocate submits that status in respect of the grievances of the Home Guards is not available with him. He, therefore, prays for a week's time to obtain the required instructions.

Ms. R. M. Sarma, learned counsel appears for the petitioners who submit that a copy of the Judgment dated 11.03.2015 passed by the Apex Court in Civil Appeal No. 2759/2015 will be furnished by the next date.

List accordingly.

JUDGE

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