National Insurance Co. Ltd vs Smti. Moon Sarma And 4 Ors
2021 Latest Caselaw 2487 Gua

                                                              Page No.# 1/3

GAHC010075222019




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)




         Case MNo: I.A.(Civil)/1522/2021

         NATIONAL INSURANCE CO. LTD
         HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET KOLKATTA AND
         ONE OF THE REGIONAL OFFICES KNOWN AS GUWAHATI REGIONAL
         OFFICE AT G.S. ROAD
         BHANGAGARH
         GUWAHATI-5
         ASSAM.


          VERSUS

         SMTI. MOON SARMA AND 4 ORS
         W/O LATE PRASANTA KR. SARMAH SAVAPANDIT
         R/O B.N. KATAKY PATH NA ALI
         WARD NO. 17
         PS. AND DIST. JORHAT (ASSAM)
         PIN 785001

         2:SANGOT KR. SAVAPANDIT
         S/O LATE PRASANTA KR. SARMAH SAVAPANDIT
          R/O B.N. KATAKY PATH NA ALI
         WARD NO. 17
          PS. AND DIST. JORHAT (ASSAM)
          PIN 785001
          3:ARINDAM SAVAPANDIT
         S/O LATE PRASANTA KR. SARMAH SAVAPANDIT
          R/O B.N. KATAKY PATH NA ALI
         WARD NO. 17
          PS. AND DIST. JORHAT (ASSAM)
          PIN 785001
          4:JEHERUL ISLAM
                                                                        Page No.# 2/3

        S/O LATE EYAKUB ALI
        VILL. MADHAPUR
        P.O. MOROWA
        P.S. AND DIST. NALBARI
        ASSAM
        PIN 781335
        5:AZNUR ALI
        S/O LATE ASRAF ALI
        R/O GANESHGURI CHARIALI
        P.S. DISPUR
        DIST. KAMRUP (ASSAM)
        PIN 781005
        ------------
        Advocate for : MR. R K BHATRA
        Advocate for : appearing for SMTI. MOON SARMA AND 4 ORS



                               BEFORE
              HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                    ORDER

08.10.2021

Heard Ms. R. Gangawati, learned counsel appearing for the applicant as well as Mr. D. Mondal, learned counsel representing the respondents.

In view of admission of the MAC Appeal 220/2021, the operation of the Judgment and Award dated 01.11.2018 passed by the Member, MACT, Kamrup (M) at Guwahati in MAC Case No. 2456/2016 shall remain stayed till disposal of the appeal, subject to deposit of the 50% awarded amount in the Registry of the Gauhati High Court.

Further , the claimants are allowed to withdraw the said 50% awarded amount from the Registry on proper verification. IA(C) stands disposed of.

Page No.# 3/3

JUDGE

Comparing Assistant