Gauhati High Court
National Insurance Company Ltd vs Chandrabati Kakati And 5 Ors on 5 October, 2021
Page No.# 1/5
GAHC010136232020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./252/2020
NATIONAL INSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE AT KOLKATA, REP. BY ITS REGIONAL
OFFICE, G.S. ROAD, BHANGAGARH, GUWAHATI-5, ASSAM.
VERSUS
CHANDRABATI KAKATI AND 5 ORS.
W/O- LATE MANORANJAN KAKATI, R/O- VILL.- CHANDRANAGAR,
PATHSALA, P.O. PATHSALA, P.S. PATACHARKUCHI, DIST.- BARPETA,
ASSAM, PIN-781325 AND CORRESPONDENCE ADDRESS- UZAN BAZAR,
NOWJAN ROAD, GUWAHATI.
2:BIPRAJEET KAKATI
S/O- LATE MANORANJAN KAKATI
R/O- VILL.- CHANDRANAGAR
PATHSALA
P.O. PATHSALA
P.S. PATACHARKUCHI
DIST.- BARPETA
ASSAM
PIN-781325 AND CORRESPONDENCE ADDRESS- UZAN BAZAR
NOWJAN ROAD
GUWAHATI.
3:DEEPJYOTI KAKOTI
S/O- LATE MANORANJAN KAKATI
R/O- VILL.- CHANDRANAGAR
PATHSALA
P.O. PATHSALA
P.S. PATACHARKUCHI
DIST.- BARPETA
ASSAM
Page No.# 2/5
PIN-781325 AND CORRESPONDENCE ADDRESS- UZAN BAZAR
NOWJAN ROAD
GUWAHATI.
4:SMTI. SUBHAN BALA KAKATI
MOTHER OF LATE MANORANJAN KAKATI
R/O- VILL.- CHANDRANAGAR
PATHSALA
P.O. PATHSALA
P.S. PATACHARKUCHI
DIST.- BARPETA
ASSAM
PIN-781325 AND CORRESPONDENCE ADDRESS- UZAN BAZAR
NOWJAN ROAD
GUWAHATI.
5:ARUP BARMAN
S/O- UDDHAB BARMAN
R/O- VILL.- PAIKARKUCHI
P.O. SONDHA
P.S. NALBARI
DIST.- NALBARI
ASSAM
PIN- 781337.
6:NAYAN JYOTI KALITA
S/O- LATE JOGEN KALITA
R/O- VILL.- SONDHA
P.O. SONDHA
P.S. AND DIST.- NALBARI
ASSAM
PIN- 781337
Advocate for the Petitioner : MR S S SHARMA
Advocate for the Respondent : S R A NASER
Linked Case : I.A.(Civil)/1756/2020
NATIONAL INSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE AT KOLKATA
REP. BY ITS REGIONAL OFFICE
G.S. ROAD
Page No.# 3/5
BHANGAGARH
GUWAHATI-5
ASSAM.
VERSUS
CHANDRABATI KAKATI AND 5 ORS.
W/O- LATE MANORANJAN KAKATI
R/O- VILL.- CHANDRANAGAR
PATHSALA
P.O. PATHSALA
P.S. PATACHARKUCHI
DIST.- BARPETA
ASSAM
PIN-781325 AND CORRESPONDENCE ADDRESS- UZAN BAZAR
NOWJAN ROAD
GUWAHATI.
2:BIPRAJEET KAKATI
S/O- LATE MANORANJAN KAKATI
R/O- VILL.- CHANDRANAGAR
PATHSALA
P.O. PATHSALA
P.S. PATACHARKUCHI
DIST.- BARPETA
ASSAM
PIN-781325 AND CORRESPONDENCE ADDRESS- UZAN BAZAR
NOWJAN ROAD
GUWAHATI.
3:DEEPJYOTI KAKOTI
S/O- LATE MANORANJAN KAKATI
R/O- VILL.- CHANDRANAGAR
PATHSALA
P.O. PATHSALA
P.S. PATACHARKUCHI
DIST.- BARPETA
ASSAM
PIN-781325 AND CORRESPONDENCE ADDRESS- UZAN BAZAR
NOWJAN ROAD
GUWAHATI.
4:SMTI. SUBHAN BALA KAKATI
MOTHER OF LATE MANORANJAN KAKATI
R/O- VILL.- CHANDRANAGAR
PATHSALA
P.O. PATHSALA
P.S. PATACHARKUCHI
DIST.- BARPETA
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ASSAM
PIN-781325 AND CORRESPONDENCE ADDRESS- UZAN BAZAR
NOWJAN ROAD
GUWAHATI.
5:ARUP BARMAN
S/O- UDDHAB BARMAN
R/O- VILL.- PAIKARKUCHI
P.O. SONDHA
P.S. NALBARI
DIST.- NALBARI
ASSAM
PIN- 781337.
6:NAYAN JYOTI KALITA
S/O- LATE JOGEN KALITA
R/O- VILL.- SONDHA
P.O. SONDHA
P.S. AND DIST.- NALBARI
ASSAM
PIN- 781337.
------------
Advocate for : MR S S SHARMA
Advocate for : appearing for CHANDRABATI KAKATI AND 5 ORS.
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 05.10.2021
Heard Mr. H. Buragohain, learned counsel for the applicant and Mr. H.
Rahman, learned counsel for the respondent.
By this application, the applicant has prayed for stay of the judgment
and award dated 03.03.2020 passed by the MACT No 2, Kamrup (M) in MAC
Case No. 1680/2015.
The connected appeal challenging the aforesaid judgment and award
has already been admitted and fixed for hearing in the month of November,
2021.
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In view of the above, the operation of the aforesaid judgment and
award shall remain stayed till disposal of the connected appeal.
I.A. Stands disposed of.
JUDGE
Comparing Assistant
