New India Assurance Company Ltd vs Rimli Sivam And Anr
2021 Latest Caselaw 2415 Gua

Citation : 2021 Latest Caselaw 2415 Gua
Judgement Date : 4 October, 2021

Gauhati High Court

New India Assurance Company Ltd vs Rimli Sivam And Anr on 4 October, 2021

                                                                    Page No.# 1/2

GAHC010149422021




                        THE GAUHATI HIGH COURT
    (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

:



                                 Case No. : I.A.(Civil)/1577/2021

          NEW INDIA ASSURANCE COMPANY LTD.
          HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 87
          M.G. ROAD
          FORT
          MUMBAI AND ITS REGIONAL OFFICE AT STAR CITY COMPLEX
          5TH FLOOR
          LACHIT NAGAR NEAR HANUMAN MANDIR
          G.S. ROAD
          GUWAHATI-781007.


          VERSUS

          RIMLI SIVAM AND ANR.
          D/O- SRI HARI CHANDRA NATH
          R/O- VILL.- PUNIA
          P.O. KHANDAJAN
          P.S. SIPAJHAR
          DIST. DARRANG
          ASSAM
          PIN- 784145.

          2:MUSTAFA KAMAL
          S/O- LATE HASAN ALI
           R/O- VILL.- NIZ BARAMPUR
           P.O. BARAMPUR
           P.S. SIPAJHAR
           DIST. DARRANG
          ASSAM
           PIN- 784145.
                                                                                   Page No.# 2/2

           ------------
           Advocate for : MR. R GOSWAMI
           Advocate for : appearing for RIMLI SIVAM AND ANR.



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

04.10.2021

Heard Mr. R. Goswami, learned counsel appearing for the applicant. In view of the admission of MAC App. 226/2021, the Judgment and Award dated 09.06.2021 passed by the learned Member, MACT, Darrang, in MAC Case No. 96/2017 shall remain stayed till disposal of the appeal. IA(C) is disposed of.

JUDGE

Comparing Assistant