Gauhati High Court
National Insurance Company Ltd vs Lalchhuanawmi And 4 Ors on 4 October, 2021
Page No.# 1/4
GAHC010080512021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL
PRADESH)
I.A.(Civil)/1621/2021
NATIONAL INSURANCE COMPANY LTD.
HAVING ITS REGISTERED AND HEAD OFFICE AT 3
MIDDLETON STREET
KOLKATA AND ITS REGIONAL OFFICE AT BHANGAGARH
G.S. ROAD
GUWAHATI-781005
REP. BY THE CHIEF REGIONAL MANAGER
GUWAHATI REGIONAL OFFICE.
VERSUS
LALCHHUANAWMI AND 4 ORS.
W/O- LATE LALNUNHLUA (WIFE OF THE DECEASED)
R/O- VENGLAI
KOLASIB
P.O. AND P.S. KOLASIB
DIST.- KOLASIB
MIZORAM
PIN- 796081. AND PRESENT ADDRESS- VILL.- DHOLAI
P.S. AND P.O. DHOLAI
DIST. CACHAR
ASSAM
PIN- 788114.
2:SMT. VANLALCHHUAMI
W/O- SRI LALZIKA (MOTHER OF THE DECEASED)
R/O- VENGLAI
KOLASIB
P.O. AND P.S. KOLASIB
DIST.- KOLASIB
MIZORAM
PIN- 796081. AND PRESENT ADDRESS- VILL.- DHOLAI
P.S. AND P.O. DHOLAI
Page No.# 2/4
DIST. CACHAR
ASSAM
PIN- 788114.
3:LALZIKA
S/O- LATE TLANGHMINGTHANGA (FATHER OF THE DECEASED)
R/O- VENGLAI
KOLASIB
P.O. AND P.S. KOLASIB
DIST.- KOLASIB
MIZORAM
PIN- 796081. AND PRESENT ADDRESS- VILL.- DHOLAI
P.S. AND P.O. DHOLAI
DIST. CACHAR
ASSAM
PIN- 788114.
4:ZAWMMAWIA
S/O- VANLALTHANGA
R/O- VILL.- VENGLAI
DIST.- KOLASIB
MIZORAM- 796012.
5:LALRINNGHETA
S/O- LALZIKA
R/O- VILL.- VENGLAI
DIST.- KOLASIB
MIZORAM
PIN- 796012.
------------
Advocate for : MR T KALITA
Advocate for : appearing for LALCHHUANAWMI AND 4 ORS.
In MACApp./234/2021
NATIONAL INSURANCE COMPANY LTD.
HAVING ITS REGISTERED AND HEAD OFFICE AT 3,
MIDDLETON STREET, KOLKATA AND ITS REGIONAL OFFICE
AT BHANGAGARH, G.S. ROAD, GUWAHATI-781005, REP. BY
THE CHIEF REGIONAL MANAGER, GUWAHATI REGIONAL
OFFICE.
VERSUS
LALCHHUANAWMI AND 4 ORS.
W/O- LATE LALNUNHLUA (WIFE OF THE DECEASED), R/O-
VENGLAI, KOLASIB, P.O. AND P.S. KOLASIB, DIST.- KOLASIB,
Page No.# 3/4
MIZORAM, PIN- 796081. AND PRESENT ADDRESS- VILL.-
DHOLAI, P.S. AND P.O. DHOLAI, DIST. CACHAR, ASSAM, PIN-
788114.
2:SMT. VANLALCHHUAMI
W/O- SRI LALZIKA (MOTHER OF THE DECEASED)
R/O- VENGLAI
KOLASIB
P.O. AND P.S. KOLASIB
DIST.- KOLASIB
MIZORAM
PIN- 796081. AND PRESENT ADDRESS- VILL.- DHOLAI
P.S. AND P.O. DHOLAI
DIST. CACHAR
ASSAM
PIN- 788114.
3:LALZIKA
S/O- LATE TLANGHMINGTHANGA (FATHER OF THE
DECEASED)
R/O- VENGLAI
KOLASIB
P.O. AND P.S. KOLASIB
DIST.- KOLASIB
MIZORAM
PIN- 796081. AND PRESENT ADDRESS- VILL.- DHOLAI
P.S. AND P.O. DHOLAI
DIST. CACHAR
ASSAM
PIN- 788114.
4:ZAWMMAWIA
S/O- VANLALTHANGA
R/O- VILL.- VENGLAI
DIST.- KOLASIB
MIZORAM- 796012.
5:LALRINNGHETA
S/O- LALZIKA
R/O- VILL.- VENGLAI
DIST.- KOLASIB
MIZORAM
PIN- 796012
Advocate for the Petitioner : MR T KALITA
Advocate for the Respondent :
Page No.# 4/4
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 04-10-2021
Heard the learned counsel Mr. T. Kalita appearing for the applicant.
In view of admission of MAC App. No. 234 of 2021, the operation of the
judgment and award dated 28-01-2021 passed by the MACT, Cachar at Silchar in
MAC Case No. 03/2014 shall remain stayed subject to deposit of 50% of the
award in the Registry.
The IA stands disposed of.
JUDGE
Comparing Assistant
