Gauhati High Court
I.A.(Civil)/1582/202 vs Rekha Ranghang And 3 Ors on 4 October, 2021
Page No.# 1/3
GAHC010083472021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/1582/2021
UNITED INDIA INSURANCE COMPANY LTD.
A PUBLIC SECTOR UNDERTAKING COMPANY
REGISTERED AND INCORPORATED UNDER THE COMPANIES ACT
1956
HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD
CHENNAI-600014 WITH ONE OF ITS REGIONAL OFFICE AT CHIBBER HOUSE
2ND FLOOR
G.S. ROAD
GUWAHATI-5
REP. BY ITS REGIONAL MANAGER
GUWAHATI
ASSAM
VERSUS
REKHA RANGHANG AND 3 ORS.
W/O- LATE LAKHI @ LAKHIKANTA RANGHANG
R/O- VILL.- NORTH BURAGAON
P.O.
P.S. AND DIST.- MORIGAON
ASSAM
PIN- 782105 AND PRESENT ADDRESS- C/O- MONOWARA KHATUN
R/O- KATABARI
P.O. AND P.S. GORCHUK
DIST.- KAMRUP(M)
ASSAM
PIN- 781035.
2:MD. IFTIKAR HUSSAIN
S/O- HABIBUR RAHMAN
R/O- VILL.- DALBARI
P.O. SOLMARI
P.S. AND DIST.- MORIGAON
ASSAM
PIN- 782104 AND PRESENT ADDRESS- C/O- A. ALI
R/O- HATIGAON
BISHNU PATH
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H/NO. 7
P.O. AND P.S. HATIGAON
DIST.- KAMRUP(M)
ASSAM
PIN- 781038.
3:MD. ABEDUR RAHMAN
S/O- LATE NURMAN ALI
R/O- VILL.- DALBARI
P.O. SOLMARI
P.S. AND DIST.- MORIGAON
ASSAM
PIN- 782104.
4:KAMAKHYA SHARMA
S/O- LATE K. SHARMA
R/O- VILL.- SUNSALI
P.O. AND P.S. NOONMATI
DIST.- KAMRUP(M)
ASSAM
PIN- 781020.
------------
Advocate for : MR. R C PAUL
Advocate for : appearing for REKHA RANGHANG AND 3 ORS.
Case No. : MACApp./229/2021
UNITED INDIA INSURANCE COMPANY LTD.
A PUBLIC SECTOR UNDERTAKING COMPANY, REGISTERED AND
INCORPORATED UNDER THE COMPANIES ACT, 1956, HAVING ITS
REGISTERED OFFICE AT 24 WHITES ROAD, CHENNAI-600014 WITH ONE
OF ITS REGIONAL OFFICE AT CHIBBER HOUSE, 2ND FLOOR, G.S. ROAD,
GUWAHATI-5, REP. BY ITS REGIONAL MANAGER, GUWAHATI, ASSAM
VERSUS
REKHA RANGHANG AND 3 ORS.
W/O- LATE LAKHI @ LAKHIKANTA RANGHANG, R/O- VILL.- NORTH
BURAGAON, P.O., P.S. AND DIST.- MORIGAON, ASSAM, PIN- 782105 AND
PRESENT ADDRESS- C/O- MONOWARA KHATUN, R/O- KATABARI, P.O. AND
P.S. GORCHUK, DIST.- KAMRUP(M), ASSAM, PIN- 781035.
2:MD. IFTIKAR HUSSAIN
S/O- HABIBUR RAHMAN
R/O- VILL.- DALBARI
P.O. SOLMARI
P.S. AND DIST.- MORIGAON
ASSAM
PIN- 782104 AND PRESENT ADDRESS- C/O- A. ALI
R/O- HATIGAON
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BISHNU PATH
H/NO. 7
P.O. AND P.S. HATIGAON
DIST.- KAMRUP(M)
ASSAM
PIN- 781038.
3:MD. ABEDUR RAHMAN
S/O- LATE NURMAN ALI
R/O- VILL.- DALBARI
P.O. SOLMARI
P.S. AND DIST.- MORIGAON
ASSAM
PIN- 782104.
4:KAMAKHYA SHARMA
S/O- LATE K. SHARMA
R/O- VILL.- SUNSALI
P.O. AND P.S. NOONMATI
DIST.- KAMRUP(M)
ASSAM
PIN- 781020
Advocate for the Petitioner : MR. R C PAUL
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 04-10-2021
Heard the learned counsel Mr. R.C. Paul appearing for the applicant.
In view of admission of MAC App. No. 229 of 2021, the operation of the impugned
judgment and award dated 18-02-2021 passed by the MACT No. 3, Kamrup(M) in MAC Case
No. 1821/2017 shall remain stayed till disposal of the appeal.
The IA stands disposed of.
JUDGE
Comparing Assistant
