Gauhati High Court
Cholamandalam Ms General ... vs Shunita Das And 7 Ors on 4 October, 2021
Page No.# 1/5
GAHC010143202021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/1610/2021
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT DARE HOUSE
2ND FLOOR
NO. 2
N.S.C. BOSE ROAD
CHENNAI-600001 AND ITS BRANCH OFFICE AT AASTHA PLAZA
4TH FLOOR
OPPOSITE TO S.B. DEORAH COLLEGE
G.S. ROAD
GUWAHATI.
VERSUS
SHUNITA DAS AND 7 ORS.
W/O- LATE BISHU DAS @ BISHNU
R/O- VILL.- HARINAGAR BASTI
P.O. HARINAGAR
P.S. JOYPUR
DIST.- CACHAR
ASSAM
PIN- 788107.
2:MISS SUPRIYA DAS
D/O- LATE BISHU DAS @ BISHNU
R/O- VILL.- HARINAGAR BASTI
P.O. HARINAGAR
P.S. JOYPUR
DIST.- CACHAR
ASSAM
PIN- 788107.
3:BISHAL DAS
S/O- LATE BISHU DAS @ BISHNU
R/O- VILL.- HARINAGAR BASTI
P.O. HARINAGAR
Page No.# 2/5
P.S. JOYPUR
DIST.- CACHAR
ASSAM
PIN- 788107.
4:MISS SUSHMITA DAS
D/O- LATE BISHU DAS @ BISHNU
R/O- VILL.- HARINAGAR BASTI
P.O. HARINAGAR
P.S. JOYPUR
DIST.- CACHAR
ASSAM
PIN- 788107.
5:SHIBAJI DAS
S/O- LATE BISHU DAS @ BISHNU
R/O- VILL.- HARINAGAR BASTI
P.O. HARINAGAR
P.S. JOYPUR
DIST.- CACHAR
ASSAM
PIN- 788107.
6:SMTI ARATI RANI DAS
W/O- LATE JITENDRA DAS
R/O- VILL.- HARINAGAR BASTI
P.O. HARINAGAR
P.S. JOYPUR
DIST.- CACHAR
ASSAM
PIN- 788107. (RESPONDENT NOS. 1 TO 5 BEING MINORS ARE REP. BY THEIR
LEGAL GUARDIAN MOTHER I.E. RESPONDENT NO. 1).
7:ARUP DEB
S/O- SRI JATINDRA CHANDRA DEB
R/O- VILL.- HARINAGAR BAZAR
P.S. JOYPUR
DIST.- CACHAR
ASSAM
PIN- 788107.
8:MD. FAIZUR RAHMAN MAZUMDER
S/O- MD. ISKANDAR ALI MAZUMDER
R/O- VILL.- KUMACHARRA
P.S. JOYPUR
DIST. CACHAR
ASSAM
PIN- 788107.
------------
Advocate for : MR. R GOSWAMI
Advocate for : appearing for SHUNITA DAS AND 7 ORS.
Page No.# 3/5
In MACApp./232/2021
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT DARE HOUSE,
2ND FLOOR, NO. 2, N.S.C. BOSE ROAD, CHENNAI-600001 AND ITS BRANCH
OFFICE AT AASTHA PLAZA, 4TH FLOOR, OPPOSITE TO S.B. DEORAH
COLLEGE, G.S. ROAD, GUWAHATI.
VERSUS
SHUNITA DAS AND 7 ORS.
W/O- LATE BISHU DAS @ BISHNU, R/O- VILL.- HARINAGAR BASTI, P.O.
HARINAGAR, P.S. JOYPUR, DIST.- CACHAR, ASSAM, PIN- 788107.
2:MISS SUPRIYA DAS
D/O- LATE BISHU DAS @ BISHNU
R/O- VILL.- HARINAGAR BASTI
P.O. HARINAGAR
P.S. JOYPUR
DIST.- CACHAR
ASSAM
PIN- 788107.
3:BISHAL DAS
S/O- LATE BISHU DAS @ BISHNU
R/O- VILL.- HARINAGAR BASTI
P.O. HARINAGAR
P.S. JOYPUR
DIST.- CACHAR
ASSAM
PIN- 788107.
4:MISS SUSHMITA DAS
D/O- LATE BISHU DAS @ BISHNU
R/O- VILL.- HARINAGAR BASTI
P.O. HARINAGAR
P.S. JOYPUR
DIST.- CACHAR
ASSAM
PIN- 788107.
5:SHIBAJI DAS
S/O- LATE BISHU DAS @ BISHNU
Page No.# 4/5
R/O- VILL.- HARINAGAR BASTI
P.O. HARINAGAR
P.S. JOYPUR
DIST.- CACHAR
ASSAM
PIN- 788107.
6:SMTI ARATI RANI DAS
W/O- LATE JITENDRA DAS
R/O- VILL.- HARINAGAR BASTI
P.O. HARINAGAR
P.S. JOYPUR
DIST.- CACHAR
ASSAM
PIN- 788107. (RESPONDENT NOS. 1 TO 5 BEING MINORS ARE REP. BY
THEIR LEGAL GUARDIAN MOTHER I.E. RESPONDENT NO. 1).
7:ARUP DEB
S/O- SRI JATINDRA CHANDRA DEB
R/O- VILL.- HARINAGAR BAZAR
P.S. JOYPUR
DIST.- CACHAR
ASSAM
PIN- 788107.
8:MD. FAIZUR RAHMAN MAZUMDER
S/O- MD. ISKANDAR ALI MAZUMDER
R/O- VILL.- KUMACHARRA
P.S. JOYPUR
DIST. CACHAR
ASSAM
PIN- 788107
Advocate for the Petitioner : MR. R GOSWAMI
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 04-10-2021
Heard the learned counsel Mr. R. Goswami appearing for the applicant.
In view of admission of MAC App. No. 232 of 2021, the operation of the judgment and
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award dated 17-02-2021 passed by the MACT, Cachar at Silchar in MAC Case No. 475/2015
shall remain stayed till disposal of the appeal.
The IA stands disposed of.
JUDGE
Comparing Assistant
