Page No.# 1/ vs Md. Abdul Jalil And 62 Ors
2021 Latest Caselaw 3206 Gua

Page No.# 1/11

GAHC010121262020

THE GAUHATI HIGH COURT (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

Case No. : Review.Pet./102/2020

THE STATE OF ASSAM AND 3 ORS. REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM, DEPARTMENT OF EDUCATION, DISPUR, GUWAHATI-6.

2: THE UNDER-SECRETARY TO THE GOVT. OF ASSAM DEPARTMENT OF EDUCATION DISPUR GUWAHATI-6.

3: THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM EDUCATION DEPARTMENT DISPUR GUWAHATI-6.

4: THE DIRECTOR OF SECONDARY EDUCATION ASSAM KAHILIPARA GUWAHATI-1

VERSUS

MD. ABDUL JALIL AND 62 ORS. S/O LT. ACHARUDDIN AHMED, R/O VILL. NO. 2 BAMA PATHER, NO. 1 KARIGAON SUBA, P.O. BARUA PATHAR, BOKO, DIST KAMRUP, ASSAM

2:SABINA CHOUDHURY

D/O NURUL ISLAM CHOUDHURY W/O ABDUL KADIR R/O VILL.TULSHIBARI P.O.TULSHIBARI DIST KAMRUP ASSAM Page No.# 2/11

3:SMTI NARMADA DEVI

D/O LT. LAKHYAPATI SHARMA W/O SRI UPENDRA NATH SARMA R/O VILL. BALIKARIA KHARJARA P.O.GOPAL BAZAR DIST NALBARI ASSAM

4:SMTI MANOMATI THAKURIA

D/O CHANDI RAM THAKURIA W/O SRI BASHAB BARMAN R/O VILL. BHOJKUCHI P.O. MAKHIBAHA DIST NALBARI ASSAM

5:JURAN ALI AHMED

S/O LT. NAZIMUDDIN AHMED R/O VILL.NO.1 KAPLABARI P.O.LARKUCHI P.S.MUKALMUA DIST NALBARI ASSAM

6:MD. SADULLAH MIAH

S/O LT. BASIRUDDIN AHMED R/O VILL. KHUDRA BAMUNBARI P.O.BAMUNBARI DIST BARPETA ASSAM

7:HARUNOR ROSID

S/O LT. ROYHAN ALI R/O VILL. MOWAMARI P.O. TULSIBARI DIST GOALPARA ASSAM

8:ZAKIR HUSSAIN

S/O LT. MOKBUL HUSSAIN R/O VILL. HATISHILA P.O.JURIGAON Page No.# 3/11

DIST GOALPARA ASSAM

9:SMTI JAYANTI DEVI

W/O MUKUL NATH VILL FAFAL P.O.DUDHNOI DIST GOALPARA ASSAM

10:MRS KULJAN NESSA

W/O MD. EUNUSH ALI R/O VILL. NO.1 KAURIPUKHURI P.O.KUARIPUKHURI DIST DARRANG ASSAM

11:SMTI BHUMITA BHATTACHARYYA

D/O LT. INDRA KANTA BHATTACHARYYA W/O SRI HEM SARMA VILL. MAZBAT P.O. MAZBAT DIST DARRANG ASSAM

12:MAIKHWM KHUNGUR BORO

S/O GARO RAM BORO R/O VILL. MAGRAMARI P.O.KHOIRABARI DIST DARRANG ASSAM

13:MRS REZIA BEGUM

D/O LT. AFAZUDDIN HAZARIKA W/O ALTAB HUSSAIN VILLL AND P.O. SONARYGAON DIST NAGAON ASSAM

14:BABUL CH DAS

S/O BHABA RANJAN DAS VILL PAMGAON Page No.# 4/11

P.O. SANKAR DEV NAGAR DIST NAGAON ASSAM

15:SMTI TAPATI CHAKRABORTY

D/O LT. PROMIL CHAKRABORTY W/O AJIT KUMAR MISHRA VILL KALIBAI PUKURPAR P.O.LAMDING DIST NAGOAN ASSAM

16:SITA DEY

D/O SRI SURENDRA DEY W/O MRITYUNJAY DEY WARD NO.7 LANKA TOWN P.O.LANKA DIST NAGAON ASSAM

17:MD. ABDUL JALIL MARAL S/O LT. KITAB ALI MARAL R/O VILL AND P.O. FAKULI PATHAR DIST NAGAON ASSAM

18:PADMA UPADHYAYA

D/O LT. RAMNATH UPADHYAYA W/O LT. BHIM UPADHAYA

LANKA P.O. LANKA DIST NAGAON ASSAM

19:SURYYA ADHIKARY

S/O LT.GANGA CHARAN ADHIKARY R/O VILL. UTTAR BHOMORAGURI P.O.AMBAGAN DIST NAGAON ASSAM Page No.# 5/11

20:TAIJUDDIN AHMED

S/O LT. RIAJ UDDIN AHMED R/O VILL. AND P.O. BECHAMARI DIST NAGAON ASSAM

21:MRS MONOWARA KHATUN

W/O MD. A K ZAKIR HUSSAIN R/O VILL BORPOKA P.O.TARABARI DIST NAGAON ASSAM

22:ANUWAR HUSSAIN ANCHARY S/O MD RAIS UDDIN AHMED R/O VILL- 2 NO. KANDHULIMARI P.O. KANDHULIMARI DIST. NAGAON ASSAM.

23:SRI SARADA UPADHAYA S/O LT. RANGALAL UPADHYAYA R/O VILL- NO.2 DISTRICT P.O. GELAPUKHURI DIST. SONITPUR ASSAM.

24:DRONA PRASAD BHATTARAI S/O LILADHAR BHATTARAI R/O VILL- BORAJULI P.O. BEDETI DIST. SONITPUR ASSAM.

25:SRI ANANTA ADHIKARI S/O LT. MADHAB ADHIKARI R/O VILL- GADHARIA BASTI P.O. GAMERI DIST. SONITPUR ASSAM.

26:SRI GOPAL UPADHYAYA S/O LT. HOM NATH UPADHAYAYA R/O VILL- HABIPAL P.O. JAMUGURIHAT DIST. SONITPUR ASSAM.

Page No.# 6/11

27:SRI UPENDRA NATH S/O LT. THULESWAR NATH R/O VILL- BAMUNABARI P.O. SALAGURI DIST. SONITPUR ASSAM.

28:SMTI DEBAKI BHANDARY W/O SRI BALAKRISHNA DAHAL R/O VILL- SAMARDALONI P.O. SAMARDALONI DIST. SONITPUR ASSAM.

29:SMTI POBITRA DEVI D/O LT. HEMLAL UPADHAYAYA R/O VILL and P.O. PANIBHARAL BISWANATH CHARIALI DIST. SONITPUR ASSAM.

30:SMTI PREMLOTA DEVI D/O DURGA BAHADUR CHETRY W/O RUDRA CHETRI R/O VILL and P.O. BAPABHETI DIST. SONITPUR ASSAM.

31:STMI AISWARYA DEVI D/O HARI PAD UPADHYAYA W/O DURGA UPADHYAYA R/O VILL- HATIBANDHIA P.O. BAKARIDOLONI DIST. SONITPUR ASSAM.

32: SRI HARI PRASAD UPADHYAYA S/O LT. JOGA RAM UPADHYAYA R/O VILL- BARJHAR P.O. BARCHALA DIST. SONITPUR ASSAM.

33:SMTI CHANDRAMAI KONWAR D/O BHUGRAM KONWAR W/O SRI CHANDRAMAI BURAGOHAIN R/O VILL- DHEKIAJAN GAON P.O. BOKULONI CHARIALI DIST. DIBRUGARH ASSAM.

34:SMTI ARUNIMA BORGOHAIN D/O SRI PURNANANDA BARGOHAIN W/O SRI HARA NATH DUWARA Page No.# 7/11

R/O VILL- MORAN KARI GAON P.O. SABUA DIST. DIBRUGARH ASSAM.

35:DEVA KUMAR DAS S/O LT. GOBAR DHAN DAS R/O BOKEL TEA ESTATE P.O. LAHOAL DIST. DIBRUGARH ASSAM.

36:RAJESH SAHU S/O LT. MUKTINATH SAHU VILL- MAHMORA ALIKINAR DILIBORI P.O. DILIBORI DIST. DIBRUGARH ASSAM.

37:BISWA BIJAY CHAKRA SINGHA S/O LT. DHARMA KUMR SINGHA R/O PANITOLA TOWN BAZAR P.O. PANITOLA DIST. TINSUKIA ASSAM.

38:AMIO KR. DAS S/O LT. MANIK CH DAS R/O VILL- SHANTIBAN GUIJAN P.O. RONGAGORA DIST. TINSUKIA ASSAM.

39:SMTI KANIKA RAY W/O SRI AMIYA KUMAR RAY R/O VILL- BALAGAON PART-I P.O. HALTUGAON DIST. KOKRAJHAR ASSAM.

40:MD ABDUL AZIZ S/O LT. ROHIMOTDDIN R/O VILL- PATSAKU P.O. PATSAKUM DIST. SIVASAGAR ASSAM.

41:SMTI NANDITA BANIK D/O LT. BROJABALLAV BANIK W/O UDAS CHAKRABORTY R/O DULU MEDICAL STORES P.O. LALA DIST. HAILAKANDI ASSAM.

42:MUKUT SAIKIA Page No.# 8/11

S/O LT. KAMESWAR SAIKIA RESIDENT OF VILL- NO. 2 MAZGAON P.O. DHULA DIST. DARRANG ASSAM.

43:SMTI. BINA NEWAR W/O LT. HARKUMAR NEWAR R/O VILL- DOLOIPARA P.O. DALANG GHAT P.S. KALAIGAON DIST. UDALGURI BTAD ASSAM.

44:RAMANI NATH S/O RATI RAM NATH R/O VILL- and P.O. MUKAMLUA DIST. NALBARI ASSAM.

45:MRS. JAMINI BARMAN W/O SRI KHAGENDRA NATH TALUKDAR R/O COLLEGE ROAD VIDYAPUR DIST NALBARI ASSAM.

46:MRS. SUNITI BARMAN W/O RAJANI KANTA DEKA R/O VILL and P.O. JOYSAGAR DIST NALBARI ASSAM.

47:MRS. BIDYAWATI DEKA W/O SRI TARUN CH. DEKA R/O VILL and P.O. ADABARI P.S. MUKALMUA DIST NALBARI ASSAM.

48:MD. JAKIR HUSSAIN S/O MOKBUL HUSSAIN R/O VILL - HATISHILA P.O. JURIGAON' DIST. GOALPARA ASSAM.

49:MRS. DEEPA RABHA W/O SRI HARENDRA CH. DAIMARY R/O AMJONGA P.O. AMJONGA P.S. DUDHNOI DIST. GOALPARA ASSAM PIN- 783124.

50:MISS. ROMEY DEVI Page No.# 9/11

D/O LT. AMARENDRA NATH R/O VILL- NARANGABARI P.O. and P.S. BAGUAN DIST. GOALPARA ASSAM.

51:MS. ARUNIMA BORGOHAIN W/O HARANATH DUWARAHA R/O VILL- NO.2 MARANKARI P.O. CHABUA DIST. DIBRUGARH ASSAM.

52:MRS. CHANDRAMONI KONWAR W/O DIBYA BORGOHAIN R/O DHEKIAJANGAON' P.S. BAKULANI CHARIALI DULIAJAN DIST. DIBRUGARH ASSAM.

53:SULTAN ALI S/O LT. SUKKUR ALI R/O VILL- CHARUABAKRA P.O. CHIRAKUTA P.S. CHAPAR DIST. DHUBRI ASSAM.

54:BIRAJ CH. DAS S/O LT. DWIPEN CH. DAS R/O VILL- BARSHI PART-I P.O. LAKHIGANJ P.S. BILASIPARA DIST. DHUBRI ASSAM.

55:ATOWAR RAHMAN SEIKH HINDI TEACHER PUTHIMARI CHANDIPARA HIGH SCHOOL DIST. DHUBRI ASSAM.

56:JABED ALI KHAN S/O LT. SOPOR UDDIN KHAN R/O VILL P.O. and P.S. MANKACHAR DIST. DHUBRI ASSAM.

57:LAKHI PRASAD KAIRI R/O VILL AND P.O. LALPANI DIST. HAILAKANDI ASSAM.

58:BISWAS NATH TIWARI S/O LT. BASANTA TIWARI Page No.# 10/11

R/O VILL AND P.O. ROOPACHARRA BASTI DIST. HAILAKANDI ASSAM.

59:SMTI. PURNIMA KAIRI HINDI TEACHER MANIPUR HIGH SCHOOL P.O. MANIPUR BAGAN DIST.HAILAKANDI ASSAM.

60:MS. NANDITA BANIK D/O LT. BRAJABALLAV BANIK R/O LALABAZAR DIST. HAILAKANDI ASSAM.

61:THE CHIEF SECRETARY GOVT. OF ASSAM DISPUR GUWAHATI- 781006 ASSAM

62:THE COMMISSIONER AND SECRETARY DEPARTMENT OF PLANNING AND DEVELOPMENT DISPUR GUWAHATI- 781006 ASSAM.

63:THE COMMISSIONER AND SECRETARY FINANCE DEPARTMENT GOVT. OF ASSAM DISPUR GUWAHATI- 781006 ASSAM

64:THE DIRECTOR OF SECONDARY EDUCATION ASSAM KAHILIPARA GUWAHATI-19

Advocate for the Petitioner : MR. D SAIKIA

Advocate for the Respondent : MR. B SHARMA (R1-7, R9-26,R28-32, R35-36, R38-41) Page No.# 11/11

BEFORE HONOURABLE MR. JUSTICE SUMAN SHYAM

ORDER 30.11.2021

Mr. R. Mazumdar, learned counsel for the petitioners, submits that he be

granted two weeks time to seek instruction from the department as to the

updated stand of the department in the matter in view of the recent judgment

of the Supreme Court imposing fetters on payment of arrear salary pursuant to

retrospective regularization.

Mr. U. K. Das, learned counsel is present on behalf of respondent Nos.1 to

7, 9 to 26, 32, 35, 36 and 38 to 41.

Let the matter be listed again after two weeks.

In the meantime, Registry to verify whether the remaining respondents

have been served in this case and put up a note.

JUDGE

Comparing Assistant