Gauhati High Court
Smti Jotsna Paul And Anr vs Pear Uddin Mazumder And Ors on 24 November, 2021
Page No.# 1/5
GAHC010087032021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/122/2021
SMTI JOTSNA PAUL AND ANR
W/O SHRI NRIPENDRA PAUL, R/O UTTAR KRISHNAPUR PART-II, P.O.-
UTTAR KRISHNAPUR, PORGONA BARAKPAR, P.S.-SILCHAR, DIST-
CACHAR, ASSAM
VERSUS
PEAR UDDIN MAZUMDER AND ORS
S/O LATE ABDUL REZAK MIA MAZUMDER, R/O MADHURBOND, SILCHAR
TOWN, P.O.-SILCHAR-1, P.S.-SILCHAR, DIST-CACHAR, SILCHAR
2:ON THE DEATH OF ATAUR RAHMAN CHOUDHURY
HIS LEGAL HEIRS
2.1:MUSSTT. FUJLATUNNESSA CHOUDHURY
W/O LATE ATAUR RAHMAN CHOUDHURY
R/O KATHAL ROAD
AMBICAPUR PART-X
PORGAONA
BARAKPUR
P.S.-SILCHAR
DIST-CACHAR
ASSAM
2.2:MD. FAKAR UDDIN CHOUDHURY
R/O KATHAL ROAD
AMBICAPUR PART-X
PORGAONA
BARAKPUR
P.S.-SILCHAR
DIST-CACHAR
ASSAM
Page No.# 2/5
2.3:MUSSTT. SUPTA BEGUM CHOUDHURY
R/O KATHAL ROAD
AMBICAPUR PART-X
PORGAONA
BARAKPUR
P.S.-SILCHAR
DIST-CACHAR
ASSAM
2.4:MUSSTT. ROSE CHOUDHURY
R/O KATHAL ROAD
AMBICAPUR PART-X
PORGAONA
BARAKPUR
P.S.-SILCHAR
DIST-CACHAR
ASSAM
2.5:MUSSTT. GUDDU CHOUDHURY
R/O KATHAL ROAD
AMBICAPUR PART-X PORGAONA
BARAKPUR
P.S.-SILCHAR
DIST-CACHAR
ASSAM
3:ASHIQUE UDDIN LASKAR
S/O LATE ABUBAKKAR MIA LASKAR
R/O UTTAR KRISHNAPUR PART X
P.O.-UTTAR KRISHNAPUR
PARGONA-BARAKPUR
P.S.-SILCHAR
DIST-CACHAR
ASSAM
4:SHYMOL CHAKRABORTY
S/O NOT KNOWN
R/O UTTAR KRISHNAPUR PART-II
P.O.-UTTAR KRISHNAPUR
PARGONA-BARAKPUR
P.S.-SILCHAR
DIST- CACHAR
ASSAM
5:BISHNU MAYAKAMI
S/O NOT KNOWN
R/O UTTAR KRISHNAPUR PART-II
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P.O.-UTTAR KRISHNAPUR
PARGONA-BARAKPUR
P.S.-SILCHAR
DIST- CACHAR
ASSAM
6:RANJIT PAIKHYA
S/O SHRI RAGHUNATH PAIKHYA
R/O UTTAR KRISHNAPUR PART-II
P.O.-UTTAR KRISHNAPUR
PARGONA-BARAKPUR
P.S.-SILCHAR
DIST- CACHAR
ASSA
Advocate for the Petitioner : MR. D MOZUMDER
Advocate for the Respondent :
Linked Case : I.A.(Civil)/2005/2021
SMTI JOTSNA PAUL AND ANR
W/O SHRI NRIPENDRA PAUL
R/O UTTAR KRISHNAPUR PART-II
P.O.-UTTAR KRISHNAPUR
PORGONA BARAKPAR
P.S.-SILCHAR
DIST-CACHAR
ASSAM
VERSUS
PEAR UDDIN AND ORS
S/O LATE ABDUL REZAK MIA MAZUMDER
R/O MADHURBOND
SILCHAR TOWN
P.O.-SILCHAR-1
P.S.-SILCHAR
DIST-CACHAR
SILCHAR
2:ON THE DEATH OF ATAUR RAHMAN CHOUDHURY
Page No.# 4/5
HIS LEGAL HEIRS
2.1:MUSSTT. FUJLATUNNESSA CHOUDHURY
W/O LATE ATAUR RAHMAN CHOUDHURY
R/O KATHAL ROAD
AMBICAPUR PART-X
PORGAONA
BARAKPUR
P.S.-SILCHAR
DIST-CACHAR
ASSAM
2.2:MD. FAKAR UDDIN CHOUDHURY
R/O KATHAL ROAD
AMBICAPUR PART-X
PORGAONA
BARAKPUR
P.S.-SILCHAR
DIST-CACHAR
ASSAM
2.3:MUSSTT. SUPTA BEGUM CHOUDHURY
R/O KATHAL ROAD
AMBICAPUR PART-X
PORGAONA
BARAKPUR
P.S.-SILCHAR
DIST-CACHAR
ASSAM
2.4:MUSSTT. ROSE CHOUDHURY
R/O KATHAL ROAD
AMBICAPUR PART-X
PORGAONA
BARAKPUR
P.S.-SILCHAR
DIST-CACHAR
ASSAM
2.5:MUSSTT. GUDDU CHOUDHURY
R/O KATHAL ROAD
AMBICAPUR PART-X PORGAONA
BARAKPUR
P.S.-SILCHAR
DIST-CACHAR
ASSAM
3:ASHIQUE UDDIN LASKAR
S/O LATE ABUBAKKAR MIA LASKAR
R/O UTTAR KRISHNAPUR PART X
P.O.-UTTAR KRISHNAPUR
PARGONA-BARAKPUR
P.S.-SILCHAR
DIST-CACHAR
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ASSAM
------------
Advocate for : MR. D MOZUMDER
Advocate for : appearing for PEAR UDDIN AND ORS
BEFORE
HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA
24.11.2021
Heard the learned counsel Mr. S. Biswas, appearing for the applicants.
In view of the submission of Mr. S. Biswas, the Regular Second Appeal No. 122/2021,
the operation of the impugned judgment and decree dated 08.02.2021 passed by the Civil
Judge No. 1 at Silchar, Cachar in T.A. No. 03/2018 affirming the judgment and decree dated
22.12.2017 passed by the Munsiff No. 2, Cachar, Silchar in T.S. No. 47/2010 shall remain
stayed.
This I.A. accordingly stands disposed of.
JUDGE
Comparing Assistant
