Gauhati High Court
The National Insurance Co. Ltd vs Momi Mipun on 22 November, 2021
Page No.# 1/5
GAHC010013202018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/152/2018
THE NATIONAL INSURANCE CO. LTD.
REGISTERED HEAD OFFICE AT 3, MIDDLETON STREET, CALCUTTA-700071
REPRESENTED BY THE ASSTT. MANAGER, GAUHATI REGIONAL OFFICE,
BHANGAGARH, GUWAHATI-781005
VERSUS
MOMI MIPUN
R/O VILL. GANDHIYA, P.O. AND P.S. MARIANI, DIST. JORHAT, ASSAM, PIN
785634
2:AKASH MIPUN
R/O VILL. GANDHIYA
P.O. AND P.S. MARIANI
DIST. JORHAT
ASSAM
PIN 785634
3:JANMONI MIPUN
R/O VILL. GANDHIYA
P.O. AND P.S. MARIANI
DIST. JORHAT
ASSAM
PIN 785634
4:MONORANJAN DAS
VILL. NO. 2
MARANGIALGAO
P.S. MARIANI
DIST. JORHAT
ASSAM
PIN 785634
Page No.# 2/5
5:LALIT PHUKAN
VILL. BALIMORANGAON
P.S. MARIANI
DIST. JORHAT
ASSAM
PIN 78563
Advocate for the Petitioner : MS. R D MOZUMDAR
Advocate for the Respondent : MR D MONDAL
Linked Case : MACApp./28/2018
THE NATIONAL INSURANCE CO. LTD.
REGISTERED HEAD OFFICE AT 3
MIDDLETON STREET
CALCUTTA-700071 REPRESENTED BY THE ASSTT. MANAGER
GAUHATI REGIONAL OFFICE
BHANGAGARH
GUWAHATI-781005
VERSUS
MOMI MIPUN
R/O VILL. GANDHIYA
P.O. AND P.S. MARIANI
DIST. JORHAT
ASSAM
PIN 785634
2:AKASH MIPUN
R/O VILL. GANDHIYA
P.O. AND P.S. MARIANI
DIST. JORHAT
ASSAM
PIN 785634
3:JANMONI MIPUN
R/O VILL. GANDHIYA
P.O. AND P.S. MARIANI
DIST. JORHAT
ASSAM
Page No.# 3/5
PIN 785634
4:MONORANJAN DAS
VILL. NO. 2
MARANGIALGAO
P.S. MARIANI
DIST. JORHAT
ASSAM
PIN 785634
5:LALIT PHUKAN
VILL. BALIMORANGAON
P.S. MARIANI
DIST. JORHAT
ASSAM
PIN 785634
------------
Advocate for : MS. R D MOZUMDAR
Advocate for : MR D MONDAL appearing for MOMI MIPUN
Linked Case : I.A.(Civil)/2822/2019
THE NATIONAL INSURANCE CO. LTD.
REGISTERED HEAD OFFICE AT 3
MIDDLETON STREET
CALCUTTA 700071
REPRESENTED BY THE MANAGER
GAUHATI REGIONAL OFFICE
BHANGAGARH
GUWAHATI 781005
VERSUS
MOMI MIPUN
W/O LATE JAGIR SINGH MIPUN
R/O VILL. GANDHIYA
P.O. AND P.S. MARIANI
DIST. JORHAT
ASSAM
PIN 785634
2:AKASH MIPUN
R/O VILL. GANDHIYA
P.O. AND P.S. MARIANI
DIST. JORHAT
ASSAM
PIN 785634
Page No.# 4/5
3:JANMONI MIPUN
R/O VILL. GANDHIYA
P.O. AND P.S. MARIANI
DIST. JORHAT
ASSAM
PIN 785634
4:MONORANJAN DAS
VILL. NO. 2
MARANGIALGAO
P.S. MARIANI
DIST. JORHAT
ASSAM
PIN 785634
5:LALIT PHUKAN
VILL. BALIMORANGAON
P.S. MARIANI
DIST. JORHAT
ASSAM
PIN 785634
------------
Advocate for : MS. R D MOZUMDAR
Advocate for : MR D MONDAL appearing for MOMI MIPUN
BEFORE
HONOURABLE MR. JUSTICE NANI TAGIA
ORDER
Date : 22.11.2021
Heard Ms. C. Mozumdar, learned counsel for the applicant.
It has been pointed out by Mr. D. Mondal, learned counsel for respondents
No. 1, 2 & 3; that by an order, dated 15.07.2019, passed by this Court in the
connected appeal being MAC.A. 28/2018; the appeal has been directed to be
listed on 09.08.2019, whereas, in the order passed on the same date i.e.
15.07.2019 in the related interlocutory application i.e. I.A.(c) 152/2018, which is
an application for stay of the impugned judgment & order passed by the learned
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Tribunal; the appeal is shown to have been admitted, LCR has been called for,
and notice has also been issued to the respondents.
In view of the anomalies pointed-out by Mr. Mondal, learned counsel for
respondents No. 1, 2 & 3 and as prayed for by the learned counsels appearing
for the parties; list this matter before the appropriate Bench (Michael
Zothankhuma, J.) on 30th of November, 2021.
JUDGE
Comparing Assistant
