Citation : 2021 Latest Caselaw 2979 Gua
Judgement Date : 18 November, 2021
Page No.# 1/2
GAHC010042322017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6042/2017
AIMONA BIBI @ AIMONA BIBI
D/O LT. JAMAL MONDAL @ LT. JAMAL UDDIN MONDAL W/O SAHED ALI,
VILL- MADAIKHALI P.O. JHALERALGA, P.S. GAURIPUR DIST. DHUBRI,
ASSAM PIN - 783331.
VERSUS
THE UNION OF INDIA and 3 ORS.
REP. BY THE SECRETARY, MINISTRY OF HOME AFFAIRS, GOVT. OF INDIA,
NEW DELHI-1.
2:THE COMMISSIONER and SECRETARY
TO THE GOVT. OF ASSAM
HOME DEPARTMENT
DISPUR
GUWAHATI -6.
3:THE DEPUTY COMMISSIONER
DHUBRI
DIST. DHUBRI
ASSAM
PIN - 783301.
4:THE SUPERINTENDENT OF POLICE B
DHUBRI
DIST. DHUBRI
ASSAM
PIN- 783301
Advocate for the Petitioner : MR A ISLAM
Advocate for the Respondent : ASSTT.S.G.I.R1
Page No.# 2/2
BEFORE
HON'BLE MR. JUSTICE N. KOTISWAR SINGH
HON'BLE MRS. JUSTICE MALASRI NANDI
:: O R D E R ::
18.11.2021 [N. Kotiswar Singh, J]
Heard Mr. H.R. Ahmed, learned counsel for the petitioner. Also heard Mr. H. Gupta, learned Central Government Counsel appearing for respondent No.1; Mr. J. Payeng, learned Special Counsel, Foreigners Tribunal appearing for respondent Nos.2 & 4 and Ms. K. Phukan, learned Govt. Advocate, Assam for respondent No.3.
Hearing concluded.
Judgment reserved.
JUDGE JUDGE Comparing Assistant
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!