Page No.# 1/2 vs The State Of Assam And 5 Ors
2021 Latest Caselaw 2978 Gua

                                                                    Page No.# 1/2

GAHC010225882014




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WP(C)/2916/2014

         BIHU RAM MUSHAHARY
         S/O- LT. RABI RAM MUSHAHARY, PERMANENT R/O VILL.- BOGULAMARI,
         P.O.- BOGULARMARI VIA- BAGANPARA, DIST.- BAKSA BTAD, ASSAM, PIN-
         781344.



         VERSUS

         THE STATE OF ASSAM AND 5 ORS
         REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM,
         PUBLIC WORKS DEPTT. BUILDING and N. H. DIVISION , DISPUR, GHY- 6.

         2:CHIEF ENGINEER
          P.W.D. BUILDING
         ASSAM
          CHANDMARI
          GHY- 3.

         3:ADDL. CHIEF ENGINEER
          P.W.D. ELECTRICAL ASSAM
          CHANDMARI
          GHY- 3.

         4:SUPERINTENDING ENGINEER
          P.W.D.
          GUWAHATI ELECRICAL CIRCLE
          FANCY BAZAR
          GHY- 1.

         5:EXECUTIVE ENGINEER
          P.W.D. TEZPUR ELECTRICAL DIVISION
          RUBBER BAGAN
         TEZPUR
                                                                    Page No.# 2/2

             DIST.- SONITPUR.
            6:PRANAB BARUAH
             JR. ASSTT.
             OFFICE OF THE SUPERINTENDING ENGINEER
             P.W.D., GUWAHATI ELECTRICAL CIRCLE
             FANCY BAZAR, GHY- 1

Advocate for the Petitioner   : MR.T ALI

Advocate for the Respondent :




                                  BEFORE
                 HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                           ORDER

Date : 18.11.2021

On behalf of Mr. D. Choudhury learned counsel prayer has been made for adjournment of this case.

Mr. D. Nath, learned Standing Counsel, PWD submits that this case probably will be covered by the judgment of Division Bench of this court reported in (2017) 2 GLT 135 (Dilip Talukdar Vs State of Assam).

Learned counsel appearing on behalf of Mr. Choudhury, on next date, shall apprise this court as to whether the said decision will cover the case of the petitioner or not.

List on 29.11.2021.

JUDGE

Comparing Assistant