Gauhati High Court
Page No.# 1/6 vs Shahidul Islam And 15 Ors on 15 November, 2021
Page No.# 1/6
GAHC010112472021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1548/2021 in RSA/93/2021 :
ON THE DEATH OF SUKUR ALI
HIS LEGAL HEIRS MIZANUR RAHMAN AND 6 ORS.
S/O- LATE SUKUR ALI
R/O- VILL.- PURBA LOWASHUR
P.O. MAZGAON
MOUZA- BHAWANIPUR
P.S. AND DIST. BARPETA
ASSAM
PIN- 781313.
2: MINHAJ UDDIN
S/O- LATE SUKUR ALI
R/O- VILL.- PURBA LOWASHUR
P.O. MAZGAON
MOUZA- BHAWANIPUR
P.S. AND DIST. BARPETA
ASSAM
PIN- 781313.
3: ALHAZ UDDIN
S/O- LATE SUKUR ALI
R/O- VILL.- PURBA LOWASHUR
P.O. MAZGAON
MOUZA- BHAWANIPUR
P.S. AND DIST. BARPETA
ASSAM
PIN- 781313.
4: SURIA KHATUN
D/O- LATE SUKUR ALI
R/O- VILL.- PURBA LOWASHUR
P.O. MAZGAON
MOUZA- BHAWANIPUR
P.S. AND DIST. BARPETA
Page No.# 2/6
ASSAM
PIN- 781313.
5: SARJINA PARBIN
D/O- LATE SUKUR ALI
R/O- VILL.- PURBA LOWASHUR
P.O. MAZGAON
MOUZA- BHAWANIPUR
P.S. AND DIST. BARPETA
ASSAM
PIN- 781313.
6: MOMELA BEGUM
W/O- LATE SUKUR ALI
R/O- VILL.- PURBA LOWASHUR
P.O. MAZGAON
MOUZA- BHAWANIPUR
P.S. AND DIST. BARPETA
ASSAM
PIN- 781313.
7: ABDUL MOTALEB
S/O- LATE SABUR ALI
R/O- VILL.- PURBA LOWASHUR
P.O. MAZGAON
MOUZA- BHAWANIPUR
P.S. AND DIST. BARPETA
ASSAM
PIN- 781313.
VERSUS
SHAHIDUL ISLAM AND 15 ORS.
S/O- LATE ABUL HUSSAIN
R/O- VILL.- PATA
P.O. MAZGAON
MOUZA- BHAWANIPUR
P..S AND DIST. ABRPETA
PIN- 781313
ASSAM
2:BAJLUL BASIT
S/O- LATE ABUL KASHEM
R/O- VILL.- PATA
P.O. MAZGAON
MOUZA- BHAWANIPUR
P..S AND DIST. ABRPETA
PIN- 781313
ASSAM
Page No.# 3/6
3:HARUN UL BASIT
S/O- LATE ABUL KASHEM
R/O- VILL.- PATA
P.O. MAZGAON
MOUZA- BHAWANIPUR
P..S AND DIST. ABRPETA
PIN- 781313
ASSAM
4:KAMAL KHATUN
W/O- LATE ABUL KASHEM
R/O- VILL.- PATA
P.O. MAZGAON
MOUZA- BHAWANIPUR
P..S AND DIST. ABRPETA
PIN- 781313
ASSAM
5:ON THE DEATH BUL MAZAM MONDAL
HIS LEGAL HEIRS TAIZUDDIN
S/O- LATE BUL MAZAM MONDAL
R/O- VILL.- PATA
P.O. MAZGAON
MOUZA- BHAWANIPUR
P..S AND DIST. ABRPETA
PIN- 781313
ASSAM
6:MAQBUL HUSSAIN
S/O- LATE BUL MAZAM MONDAL
R/O- VILL.- PATA
P.O. MAZGAON
MOUZA- BHAWANIPUR
P..S AND DIST. ABRPETA
PIN- 781313
ASSAM
7:ANOWAR HUSSAIN
S/O- LATE BUL MAZAM MONDAL
R/O- VILL.- PATA
P.O. MAZGAON
MOUZA- BHAWANIPUR
P..S AND DIST. ABRPETA
PIN- 781313
ASSAM
8:JIARUL HAQUE
S/O- LATE BUL MAZAM MONDAL
R/O- VILL.- PATA
P.O. MAZGAON
MOUZA- BHAWANIPUR
P..S AND DIST. ABRPETA
PIN- 781313
Page No.# 4/6
ASSAM
9:RIKU AHMED
S/O- LATE BUL MAZAM MONDAL
R/O- VILL.- PATA
P.O. MAZGAON
MOUZA- BHAWANIPUR
P..S AND DIST. ABRPETA
PIN- 781313
ASSAM
10:RILIMA BEGUM
D/O- LATE BUL MAZAM MONDAL
R/O- VILL.- PATA
P.O. MAZGAON
MOUZA- BHAWANIPUR
P..S AND DIST. ABRPETA
PIN- 781313
ASSAM
11:FULJAN NESSA
W/O- LATE BUL MAZAM MONDAL
R/O- VILL.- PATA
P.O. MAZGAON
MOUZA- BHAWANIPUR
P..S AND DIST. ABRPETA
PIN- 781313
ASSAM
12:ON THE DEATH OF NUR MAHAMMAD BEPARI
HIS LEGAL HEIRS SAGAR ALI
R/O- VILL.- PATA
P.O. MAZGAON
MOUZA- BHAWANIPUR
P..S AND DIST. BARPETA
PIN- 781313
ASSAM
13:SUKUR ALI
R/O- VILL.- PATA
P.O. MAZGAON
MOUZA- BHAWANIPUR
P..S AND DIST. BARPETA
PIN- 781313
ASSAM
14:AHAR ALI
R/O- VILL.- PATA
P.O. MAZGAON
MOUZA- BHAWANIPUR
P..S AND DIST. BARPETA
PIN- 781313
ASSAM
15:TAHAR ALI
Page No.# 5/6
R/O- VILL.- PATA
P.O. MAZGAON
MOUZA- BHAWANIPUR
P..S AND DIST. BARPETA
PIN- 781313
ASSAM
16:TOIMUDDIN
R/O- VILL.- PATA
P.O. MAZGAON
MOUZA- BHAWANIPUR
P..S AND DIST. BARPETA
PIN- 781313
ASSAM
------------
Advocate for : MR. A SATTAR
Advocate for : appearing for SHAHIDUL ISLAM AND 15 ORS.
BEFORE
HONOURABLE MR. JUSTICE DEVASHIS BARUAH
ORDER
Date : 15.11.2021
Heard Mr. HK Baruah, learned counsel for the applicant who submits that
the judgment and decree dated 21.11.2020 passed in Title Appeal No.3/2019 by
the Additional District Judge, Bajali, Pathsala is completely erroneous and
perverse and as such, the same is required to be stayed as the appellant shall
suffer irreparable loss.
I have heard the learned counsel for the appellant and taking into
consideration that as the appeal has already been admitted on the substantial
questions of law, it would be in the interest of justice that the said judgment and
decree dated 21.11.2020 passed by the learned Additional District Judge, Bajali,
Pathsala in Title Appeal No.3/2019 is stayed pending disposal of the instant
appeal.
The instant application stands disposed of.
JUDGE
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Comparing Assistant
