Dhaniram Thousen vs Sashi Bordoloi And 4 Ors
2021 Latest Caselaw 2794 Gua

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GAHC010018102021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : RSA/81/2021

         DHANIRAM THOUSEN
         S/O- LATE JOYRAM THOUSEN, R/O- DABGARIA BARI, NATUN BAZAR,
         HOJAI TOWN, MOUZA- HOJAI, HOJAI DISTRICT, ASSAM, PIN- 782435.



         VERSUS

         SASHI BORDOLOI AND 4 ORS.
         S/O- DHARAM SING BORDOLOI, R/O- VILL.- KATHIATOLI, PIN- 782427,
         NAGAON DISTRICT, ASSAM

         2:SRIMATI BEILY DEVI
         W/O- MOHAN CHOUHAN
          R/O- VILL.- CHERA PATHAR
          P.O. JENKHA
          MOUZA- RANGKHANG
          PIN- 782448
         WEST KARBI ANGLONG DISTRICT
         ASSAM

         3:SMTI KUSHILA DEVI
         W/O- BESON CHOUHAN
         VILL.- MATIKHULA
          MOUZA- JUGIJAN
          P.O. SILIGURI
          PIN- 782435
          HOJAI DISTRICT
         ASSAM

         4:BHASKAR JYOTI SAIKIA
          S/O- NIRANJAN SAIKIA
          MADHAB DEV ROAD
          SIB BARI
                                                    Page No.# 2/4

             WARD NO. 04
             HOJAI TOWN
             MOUZA- HOJAI
             DIST.- HOJAI
             ASSAM
             PIN- 782435.

            5:THE STATE OF ASSAM
             REP. BY THE DEPUTY COMMISSIONER
             HOJAI DISTRICT
             HOJAI
             PIN- 782435
            ASSA

Advocate for the Petitioner   : MR S KHOUND

Advocate for the Respondent : GA, ASSAM




             Linked Case : I.A.(Civil)/1287/2021

            DHANIRAM THOUSEN
            S/O- LATE JOYRAM THOUSEN
            R/O- DABGARIA BARI
            NATUN BAZAR
            HOJAI TOWN
            MOUZA- HOJAI
            HOJAI DISTRICT
            ASSAM
            PIN- 782435.


             VERSUS

            SASHI BORDOLOI AND 4 ORS.
            S/O- DHARAM SING BORDOLOI
            R/O- VILL.- KATHIATOLI
            PIN- 782427
            NAGAON DISTRICT
            ASSAM

            2:SRIMATI BEILY DEVI
            W/O- MOHAN CHOUHAN
             R/O- VILL.- CHERA PATHAR
                                                                             Page No.# 3/4

            P.O. JENKHA
            MOUZA- RANGKHANG
            PIN- 782448
            WEST KARBI ANGLONG DISTRICT
            ASSAM
            3:SMTI KUSHILA DEVI
            W/O- BESON CHOUHAN
            VILL.- MATIKHULA
            MOUZA- JUGIJAN
            P.O. SILIGURI
            PIN- 782435
            HOJAI DISTRICT
            ASSAM
            4:BHASKAR JYOTI SAIKIA
            S/O- NIRANJAN SAIKIA
            MADHAB DEV ROAD
            SIB BARI
            WARD NO. 04
            HOJAI TOWN
            MOUZA- HOJAI
            DIST.- HOJAI
            ASSAM
            PIN- 782435.
            5:THE STATE OF ASSAM
            REP. BY THE DEPUTY COMMISSIONER
            HOJAI DISTRICT
            HOJAI
            PIN- 782435
            ASSAM
            ------------
            Advocate for : MR S KHOUND
            Advocate for : GA
            ASSAM appearing for SASHI BORDOLOI AND 4 ORS.



                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

Date : --10.11.2021

Heard Mr. S. Khan, the learned counsel appearing for the appellant. Also heard Mr. T. Gogoi, the learned Jr. Government Advocate for the respondent no. 5.

Page No.# 4/4

In view of admission of RSA 81/2021 for hearing, the operation of the impugned judgment dated 17.07.2020, passed by the learned Civil Judge Nagaon, in T.A No. 12 of 2017 and Judgment and decree dated 30.03.2017, passed by the Munsif Hojai in TA No. 68/2009 shall remain stayed.

I.A stands disposed of.

JUDGE

Comparing Assistant