Akbar Ali vs Munser Ali And 8 Ors
2021 Latest Caselaw 2793 Gua

                                                                 Page No.# 1/5

GAHC010073202021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : RSA/74/2021

         AKBAR ALI
         S/O LATE ASRAF ALI
         VILLAGE NO. 3, BARAPETA, MOUZA KHARIJA BIJNI,PS SORBHOG, DIST
         BARPETA, ASSAM



         VERSUS

         MUNSER ALI AND 8 ORS.
         S/O LATE MONGLA MIA
         VILLAGE NO. 3, BARAPETA, MOUZA KHARIJA BIJNI,PS SORBHOG, DIST
         BARPETA, ASSAM

         2:JONGSER ALI
          S/O LATE MONGLA MIA
         VILLAGE NO. 3
          BARAPETA
          MOUZA KHARIJA BIJNI
         PS SORBHOG
          DIST BARPETA
         ASSAM

         3:JONGSER ALI
          S/O LATE MONGLA MIA
         VILLAGE NO. 3
          BARAPETA
          MOUZA KHARIJA BIJNI
         PS SORBHOG
          DIST BARPETA
         ASSAM

         4:SRI HAREKRISHNA BAISHYA
          S/O HAR NAYARAYAN BAISHYA
                        Page No.# 2/5

VILLAGE NO. 3
BARAPETA
MOUZA KHARIJA BIJNI
PS SORBHOG
DIST BARPETA
ASSAM

5:KHUDEJA BEGUM
W/O LATE ASRAF ALI
VILLAGE NO. 3
 BARAPETA
 MOUZA KHARIJA BIJNI
PS SORBHOG
 DIST BARPETA
ASSAM

6:JULHAJ ALI
 S/O LATE ASRAF ALI
VILLAGE NO. 3
 BARAPETA
 MOUZA KHARIJA BIJNI
PS SORBHOG
 DIST BARPETA
ASSAM

7:GIAS UDDIN
 S/O LATE ASRAF ALI
VILLAGE NO. 3
 BARAPETA
 MOUZA KHARIJA BIJNI
PS SORBHOG
 DIST BARPETA
ASSAM

8:DULAL UDDIN
 S/O LATE ASRAF ALI
VILLAGE NO. 3
 BARAPETA
 MOUZA KHARIJA BIJNI
PS SORBHOG
 DIST BARPETA
ASSAM

9:ALAL UDDIN
 S/O LATE ASRAF ALI
VILLAGE NO. 3
 BARAPETA
 MOUZA KHARIJA BIJNI
                                                    Page No.# 3/5

            PS SORBHOG
            DIST BARPETA
            ASSA

Advocate for the Petitioner   : DR. B AHMED

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/1187/2021

            AKBAR ALI
            S/O LATE ASRAF ALI
            VILLAGE NO. 3
            BARAPETA
            MOUZA KHARIJA BIJNI
            PS SORBHOG
            DIST BARPETA
            ASSAM


             VERSUS

            MUNSER ALI AND 8 ORS.
            S/O LATE MONGLA MIA
            VILLAGE NO. 3
            BARAPETA
            MOUZA KHARIJA BIJNI
            PS SORBHOG
            DIST BARPETA
            ASSAM

            2:JONGSER ALI
            S/O LATE MONGLA MIA
            VILLAGE NO. 3
             BARAPETA
             MOUZA KHARIJA BIJNI
            PS SORBHOG
             DIST BARPETA
            ASSAM
             3:JONGSER ALI
            S/O LATE MONGLA MIA
            VILLAGE NO. 3
             BARAPETA
                             Page No.# 4/5

MOUZA KHARIJA BIJNI
PS SORBHOG
DIST BARPETA
ASSAM
4:SRI HAREKRISHNA BAISHYA
S/O HAR NAYARAYAN BAISHYA
VILLAGE NO. 3
BARAPETA
MOUZA KHARIJA BIJNI
PS SORBHOG
DIST BARPETA
ASSAM
5:KHUDEJA BEGUM
W/O LATE ASRAF ALI
VILLAGE NO. 3
BARAPETA
MOUZA KHARIJA BIJNI
PS SORBHOG
DIST BARPETA
ASSAM
6:JULHAJ ALI
S/O LATE ASRAF ALI
VILLAGE NO. 3
BARAPETA
MOUZA KHARIJA BIJNI
PS SORBHOG
DIST BARPETA
ASSAM
7:GIAS UDDIN
S/O LATE ASRAF ALI
VILLAGE NO. 3
BARAPETA
MOUZA KHARIJA BIJNI
PS SORBHOG
DIST BARPETA
ASSAM
8:DULAL UDDIN
S/O LATE ASRAF ALI
VILLAGE NO. 3
BARAPETA
MOUZA KHARIJA BIJNI
PS SORBHOG
DIST BARPETA
ASSAM
9:ALAL UDDIN
S/O LATE ASRAF ALI
VILLAGE NO. 3
BARAPETA
                                                                                Page No.# 5/5

            MOUZA KHARIJA BIJNI
            PS SORBHOG
            DIST BARPETA
            ASSAM
            ------------
            Advocate for : DR. B AHMED
            Advocate for : appearing for MUNSER ALI AND 8 ORS.



                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : --10.11.2021

Heard Mr. M. Dhar, the learned counsel appearing for the applicant. In view of admission of RSA 74/2021 for hearing the operation of the impugned judgment dated 23.12.2020, passed by the learned Civil Judge, Barpeta, in T.A No. 7 of 2017 shall remain stayed.

I.A stands disposed of.

JUDGE

Comparing Assistant