Page No.# 1/4 vs The State Of Assam And 3 Ors
2021 Latest Caselaw 2750 Gua

                                                              Page No.# 1/4

GAHC010191442020




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              Case No. : WA/168/2020


         BIMAL CH. SARMA AND 3 ORS.
         S/O- RATNESWAR SARMA
         R/O- VILL.- SANTIPUKHURI
         P.O. SANTIPUKHURI
         DIST.- DARRANG
         ASSAM.

         2: ANIRUDDHA DEKA
         S/O- KANAK CHANDRA DEKA
          R/O- VILL.- MENAPARA
          P.O. DHULA
          DIST.- DARRANG
         ASSAM

         3: SONTI DAS
         S/O- MAMAT CH. DAS
         R/O- VILL.- AMTOLA
         P.O AMTOLA
         DIST.- KAMRUP(R)
         ASSAM.

         4: RANA SAHARIA
         S/O- KAMALA SAHARIA
         R/O- VILL.- BAR ATHIABARI
         P.O. JONARAM CHOWKA
         DIST.- DARRANG
         ASSAM.
         VERSUS

         THE STATE OF ASSAM AND 3 ORS.
         REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
         HEALTH AND FAMILY WELFARE DEPARTMENT
         DISPUR
                                                       Page No.# 2/4

GUWAHATI-06.

2:THE DIRECTOR
 HEALTH SERVICES
ASSAM
 HENGRABARI
 GUWAHATI- 781036.
 3:THE JOINT DIRECTOR
 HEALTH SERVICES (M)
-CUM- SPO
 NVBDCP
 ASSAM
 CHRISTIANBASTI SAIKIA COMPLEX
 GUWAHATI-05.
 4:THE JOINT DIRECTOR OF HEALTH SERVICES
 DHUBRI
ASSAM.
 ------------
 Advocate for : MR. D DUTT
Advocate for : SC
 HEALTH appearing for THE STATE OF ASSAM AND 3 ORS.



Linked Case : I.A.(Civil)/1864/2020

BIMAL CH. SARMA AND 3 ORS.
S/O- RATNESWAR SARMA
R/O- VILL.- SANTIPUKHURI
P.O. SANTIPUKHURI
DIST.- DARRANG
ASSAM.

2: ANIRUDDHA DEKA
S/O- KANAK CHANDRA DEKA
 R/O- VILL.- MENAPARA
 P.O. DHULA
 DIST.- DARRANG
ASSAM

3: SONTI DAS
S/O- MAMAT CH. DAS
R/O- VILL.- AMTOLA
P.O AMTOLA
DIST.- KAMRUP(R)
ASSAM.

4: RANA SAHARIA
                                                       Page No.# 3/4

S/O- KAMALA SAHARIA
R/O- VILL.- BAR ATHIABARI
P.O. JONARAM CHOWKA
DIST.- DARRANG
ASSAM.
VERSUS

THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR
GUWAHATI-06.

2:THE DIRECTOR
 HEALTH SERVICES
ASSAM
 HENGRABARI
 GUWAHATI- 781036.
 3:THE JOINT DIRECTOR
 HEALTH SERVICES (M)
-CUM- SPO
 NVBDCP
 ASSAM
 CHRISTIANBASTI SAIKIA COMPLEX
 GUWAHATI-05.
 4:THE JOINT DIRECTOR OF HEALTH SERVICES
 DHUBRI
ASSAM.
 ------------
 Advocate for : MR. D DUTT
Advocate for : SC
 HEALTH appearing for THE STATE OF ASSAM AND 3 ORS.
                                                                        Page No.# 4/4



                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

Date : 09-11-2021

In view of the common judgment and order passed today (09.11.2021) in W.A. No. 200/2021 and other connected Writ Appeals, this interlocutory application stands disposed of.

                      JUDGE                  CHIEF JUSTICE


Comparing Assistant