Abdul Hoque vs The State Of Assam
2021 Latest Caselaw 1541 Gua

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GAHC010072642021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : AB/1166/2021

            ABDUL HOQUE
            S/O LATE ABDUL RAHMAN, VILL-PACHIM BILASHPUR, P.S.-DHALIGAON,
            DIST-CHIRANG, BTR (ASSAM), PIN-783384


            VERSUS

            THE STATE OF ASSAM
            REPRESENTED BY THE PUBLIC PROSECUTOR, ASSAM



Advocate for the Petitioner   : MR. A M AHMED

Advocate for the Respondent : PP, ASSAM



            Linked Case : Bail Appln./920/2021

            ATOWAR HOSSAIN
            S/O MD. SUKUR ALI
            VILL- PACHIM BILASHPUR
            DIST- CHIRANG
            BTR (ASSAM)
            PIN-783384


             VERSUS

            THE STATE OF ASSAM
            REPRESENTED BY THE PUBLIC PROSECUTOR
            ASSAM
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            ------------
            Advocate for : MR. A M AHMED
            Advocate for : PP
            ASSAM appearing for THE STATE OF ASSAM



                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                        ORDER

Date : 05.05.2021

At the request of the learned counsel for the parties, list this matter again on 06.05.2021.

Mr. A. M. Ahmed, learned counsel for the petitioner is permitted to furnish the orders/judgments relied upon him for the purposes of this case.

Mr. B. B. Gogoi, learned Additional Public Prosecutor for the State of Assam has also produced the case diary, the same is also retained.

List accordingly.

JUDGE

Comparing Assistant