Page No.# 1/4 vs Musstt. Samiran Nessa And 3 Ors
2021 Latest Caselaw 902 Gua

                                                          Page No.# 1/4

GAHC010186342019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/235/2020

         MUSSTT. NILUFAR HASAN AND 8 ORS
         W/O- LATE MUKUL HASAN
         RESIDENT OF HAFIZ NAGAR
         ULUBARI
         GUWAHATI
         DIST.- KAMRUP(M)
         ASSAM
         PIN- 781007.

         2: MD. TOSHIB HUSSAIN
         S/O- LATE MUKUL HASAN
          RESIDENT OF HAFIZ NAGAR
          ULUBARI
          GUWAHATI
          DIST.- KAMRUP(M)
         ASSAM
          PIN- 781007

         3: MD. HUSSAIN ALI
         S/O- LATE RAHMAT ALI
         RESIDENT OF HAFIZ NAGAR
         ULUBARI
         GUWAHATI
         DIST.- KAMRUP(M)
         ASSAM
         PIN- 781007.

         4: MD. MOHAMMAD ALI
         S/O- LATE RAHMAT ALI
         RESIDENT OF HAFIZ NAGAR
         ULUBARI
         GUWAHATI
         DIST.- KAMRUP(M)
         ASSAM
                                    Page No.# 2/4

PIN- 781007.

5: MD. JUN ALI
S/O- LATE RAHMAT ALI
RESIDENT OF HAFIZ NAGAR
ULUBARI
GUWAHATI
DIST.- KAMRUP(M)
ASSAM
PIN- 781007.

6: MUSST. RASHIDA BEGUM
D/O- LATE RAHMAT ALI
RESIDENT OF HAFIZ NAGAR
ULUBARI
GUWAHATI
DIST.- KAMRUP(M)
ASSAM
PIN- 781007.

7: MS. MUN BEGUM
D/O- LATE RAHMAT ALI
RESIDENT OF HAFIZ NAGAR
ULUBARI
GUWAHATI
DIST.- KAMRUP(M)
ASSAM
PIN- 781007.

8: MS. WAHIDA BEGUM
WIFE OF YUNIS ALI
RESIDENT OF PURANA CHARIALI
BAZAR ROAD
INFRONT OF SIMLA TENT DECORATION
RAHA
NAGAON
ASSAM.

9: MS. FARIDA BEGUM
WIFE OF LATE MANUK ALI
HOUSE NO. 26
HEDAYETPUR
GUWAHATI
DISTRICT- KAMRUP (M)
PIN- 781003.
VERSUS

MUSSTT. SAMIRAN NESSA AND 3 ORS
                                                Page No.# 3/4

            W/O- LATE ABDUL HUSSAIN
            R/O- HAFIZ NAGAR
            ULUBARI
            GUWAHATI
            DIST.- KAMRUP(M)
            ASSAM
            PIN- 781003.

            2:MD. SAIFUDDIN AHMED
            S/O- LATE HAFIZUDDIN AHMED
             R/O- HAFIZ NAGAR
             ULUBARI
             GUWAHATI
             DIST.- KAMRUP(M)
            ASSAM
             PIN- 781007.
             3:MD. HABIBUR RAHMAN
            S/O- LATE HAFIZUDDIN AHMED
             R/O- HAFIZ NAGAR
             ULUBARI
             GUWAHATI
             DIST.- KAMRUP(M)
            ASSAM
             PIN- 781007.
             4:MD. REKIBUDDIN AHMED
            S/O- LATE HAFIZUDDIN AHMED
             R/O- HAFIZ NAGAR
             ULUBARI
             GUWAHATI
             DIST.- KAMRUP(M)
            ASSAM
             PIN- 781007.



Advocate for the Petitioner   : MR. S SAIKIA

Advocate for the Respondent :
                                                                                   Page No.# 4/4


                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                            ORDER

Date : 10.03.2021

Heard the learned counsel, Mr. S. Saikia, appearing for the applicants.

In view of the admission of appeal being MFA/12/2020, the execution of judgement and decree, dated 04.02.2019, passed by the learned Civil Judge No. 2, Kamrup (M), Guwahati and the judgment and decree dated 20.11.2014 passed in Title Suit No. 127/2009, passed by the learned Munsiff No. 1, Kamrup (M), shall remain stayed, till the disposal of the appeal.

The Interlocutory Application stands disposed of.

JUDGE

Comparing Assistant