Oriental Insurance Company Ltd vs Swapna Das And 6 Ors
2021 Latest Caselaw 830 Gua

                                                                   Page No.# 1/3

GAHC010038432021




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : MACApp./50/2021

         ORIENTAL INSURANCE COMPANY LTD.
         HAVING ITS REGIONAL OFFICE AT GUWAHATI, ULUBARI, GUWAHATI-
         781007, REP. BY THE DEPUTY MANAGER, GAUHATI REGIONAL OFFICE,
         ULUBARI, GUWAHATI- 781007, KAMRUP(M), ASSAM.



         VERSUS

         SWAPNA DAS AND 6 ORS.
         W/O- NIRMAL DAS, R/O- VILL.- RONGPUR, KARATIGRAM, P.O. AND P.S.
         SILCHAR, DIST.- CACHAR, ASSAM, PIN- 788009.

         2:MISS PUJA DAS
          D/O- NIRMAL DAS
          R/O- VILL.- RONGPUR
          KARATIGRAM
          P.O. AND P.S. SILCHAR
          DIST.- CACHAR
         ASSAM
          PIN- 788009.

         3:MISS RIMI DAS
          D/O- NIRMAL DAS
          R/O- VILL.- RONGPUR
          KARATIGRAM
          P.O. AND P.S. SILCHAR
          DIST.- CACHAR
         ASSAM
          PIN- 788009. (RESPONDENT NOS. 2 AND 3 ARE REP. BY RESPONDENT NO.
         1).

         4:MD. AYASIM KOWSUR MAZUMDER
          S/O- MD. BASIR UDDIN MAZUMDER
                                                               Page No.# 2/3

             R/O- VILL.- BERENGA PT-II
             P.O. BERENGA
             P.S. SILCHAR
             DIST.- CACHAR
             ASSAM
             PIN- 788005.

            5:MD. KARIM UDDIN BARBHUIYA
             S/O- MD. TUTI RAJA BARBHUIYA
             R/O- VILL.- GOSSAIPUR PT-III
             P.O. GOSSAIPUR
             P.S. UDHARBOND
             DIST.- CACHAR
            ASSAM
             PIN- 788030.

            6:NIRMAL DAS
             S/O- NARESH CH. DAS
             R/O- VILL.- RONGPUR
             P.S. SILCHAR
             DIST.- CACHAR
            ASSAM
             PIN- 788009.

            7:THE NEW INDIA ASSURANCE CO. LTD.

             REP. BY THE DIVISIONAL MANAGER
             THE NEW INDIA ASSURANCE CO. LTD.
             CLUB ROAD
             CAPITAL TRAVELS BUILDING
             P.O. SILCHAR
             DIST.- CACHAR
             ASSAM
             PIN- 788001

Advocate for the Petitioner   : MS. R D MOZUMDAR

Advocate for the Respondent :




                                   BEFORE
                   HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                         ORDER

Date : 05.03.2021 Page No.# 3/3

Heard Mrs. R.D. Mozumdar, learned counsel for the appellant.

This appeal under Section 173 of the Motor Vehicles Act, 1988 is directed against the judgment and award dated 27.11.2020, passed by the learned Member, MACT, Cachar at Silchar in MAC Case No. 552/2015.

This appeal is admitted for hearing.

Call for the records.

Issue notice returnable in 6(six) weeks.

The appellant shall take steps for service of notice on respondents by registered post with A/D as well as by usual process within 3 days.

List after 6(six) weeks.

JUDGE

Comparing Assistant