Ramawati Devi Singh vs Bishwajit Choudhury And Anr
2021 Latest Caselaw 817 Gua

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GAHC010171652019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : CRP/105/2019

            RAMAWATI DEVI SINGH
            W/O- LATE RAM JANAK SINGH, R/O- BHUTNATH, GUWHATI- 781009, DIST-
            KAMRUP(M), ASSAM



            VERSUS

            BISHWAJIT CHOUDHURY AND ANR
            S/O- LATE KAILASH CHOUDHURY, R/O- BHUTNATH, GUWAHATI- 781009,
            DIST- KAMRUP(M), ASSAM

            2:RAM SANKAR SINGH
             S/O- LATE JAGADISH SINGH
             R/O- BHUTNATH
             GUWAHATI- 781009
             DIST- KAMRUP(M)
            ASSA

Advocate for the Petitioner   : MR P K KALITA

Advocate for the Respondent : MR S SARMA




                                   BEFORE
                   HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                           ORDER

Date : 04.03.2021

Heard Mr. P.K. Kalita, learned senior counsel assisted by Mr. R. Sarma, learned counsel for the petitioner. Also heard Mr. S. Sarma, learned counsel for the respondents.

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Argument is concluded.

Judgment is reserved.

JUDGE

Comparing Assistant