Sri Amal Borah vs The Oriental Insurance Co. Ltd
2021 Latest Caselaw 1281 Gua

                                                                                Page No.# 1/2

GAHC010202892018




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./860/2018

            SRI AMAL BORAH
            S/O LATE BHABANI CHARAN BORAH, R/O HOUSE NO. 2, ASHRAM ROAD,
            SANTIPUR, GUWAHATI 781009, DIST. KAMRUP (M), ASSAM.


            VERSUS

            THE ORIENTAL INSURANCE CO. LTD
            3RD FLOOR, AMARAWATI PATH, G.S. ROAD, CDO-II, CHRISTIAN BASTI,
            GUWAHATI 781005



Advocate for the Petitioner   : MRS. R BORAH

Advocate for the Respondent : MR. R C PAUL




                                    BEFORE
                     HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                          ORDER

Date : 31.03.2021

Heard Mrs. R. Borah, learned counsel for the appellant. Also heard Mr. R. C. Paul, learned counsel for the respondents No. 1 and 2.

It is submitted at the bar that the Insurance Company has also filed an appeal arising out of the same Judgment dated 11.06.2018 passed in MAC Case No. 524/2016. The appeal is numbered as MAC Appeal No. 856/2018. It is submitted that Page No.# 2/2

both the appeals be listed together.

Accordingly, list this matter along with MAC Appeal No. 856/2018 on 19.04.2021.

JUDGE

Comparing Assistant