Oriental Insurance Company Ltd vs Puspalata Ray And 2 Ors
2021 Latest Caselaw 1171 Gua

                                                                      Page No.# 1/3

GAHC010052142021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./88/2021

            ORIENTAL INSURANCE COMPANY LTD.
            HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE, A-25/27, ASAF ALI
            ROAD, NEW DELHI-110002 AND REGIONAL OFFICE AT GUWAHATI-7, REP.
            BY THE REGIONAL MANAGER



            VERSUS

            PUSPALATA RAY AND 2 ORS.
            W/O LT. DAYAL KUMAR [email protected] DAYAL CH. RAY, R/O VILLAGE-
            SHIALMARI, PO AND PS BIJNI, DIST. CHIRANG, BTAD, ASSAM, CASTE-
            OBC, MOBILE NO. 9435865449

            2:ARJUN KUMAR RAY
             S/O LT. DAYAL KUMAR [email protected] DAYAL CH. RAY
             R/O VILLAGE- SHIALMARI
             PO AND PS BIJNI
             DIST. CHIRANG
             BTAD
            ASSAM
             CASTE- OBC
             MOBILE NO. 9435865449

            3:DEBAJIT BARMAN
             S/O INDRAJIT BARMAN
             VILLAGE AND PO MAIRAJHAR
             PS BARPETA ROAD
             DIST. BARPETA
             ASSAM
            (OWNER OF VEHICLE NO. AS-15E-1627

Advocate for the Petitioner   : MR SISHIR DUTTA
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Advocate for the Respondent :




             Linked Case : I.A.(Civil)/746/2021

            ORIENTAL INSURANCE COMPANY LTD.
            HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE
            A-25/27
            ASAF ALI ROAD
            NEW DELHI-110002
            REP. BY THE REGIONAL MANAGER


             VERSUS

            PUSPALATA RAY AND 2 ORS.
            W/O LT. DAYAL KUMAR [email protected] DAYAL CH. RAY
            R/O VILLAGE- SHIALMARI
            PO AND PS BIJNI
            DIST. CHIRANG
            BTAD
            ASSAM
            CASTE- OBC
            MOBILE NO. 9435865449


            ------------
            Advocate for : MR SISHIR DUTTA
            Advocate for : appearing for PUSPALATA RAY AND 2 ORS.



                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                            ORDER

Date : --24.03.2021

Heard Mr. S. Dutta, learned counsel appearing for the appellant. In view of admission of MAC Case No. 88/2021, the operation of the impugned judgment dated 07.01.2021, passed by the learned Member MAC Tribunal Bongaigaon, in MAC Case No. 179/2017, shall remain stayed till disposal of the appeal.

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I.A stands disposed of.

JUDGE

Comparing Assistant