Gauhati High Court
Page No.# 1/5 vs The State Of Assam And Anr on 22 March, 2021
Page No.# 1/5
GAHC010096552020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Crl.)/366/2020
SRI ANIL DOLEY AND 9 ORS
S/O SHRI TARA DOLEY, R/O BORDUA LUHIT CHAPARI, P.S. GARMUR,
MAJULI, DIST. JORHAT, ASSAM.
2: ATUL DOLEY
S/O SHRI KALU DOLEY
R/O BORDUA LUHIT CHAPARI
P.S. GARMUR
MAJULI
DIST. JORHAT
ASSAM.
3: BISWA PATIR
S/O SHRI SARU PATIR
R/O BORDUA LUHIT CHAPARI
P.S. GARMUR
MAJULI
DIST. JORHAT
ASSAM.
4: BAKU DOELY
S/O SHRI BABULAL DOLEY
R/O BORDUA LUHIT CHAPARI
P.S. GARMUR
MAJULI
DIST. JORHAT
ASSAM.
5: BIMAL PATIR @ BIRINCHI
S/O SHRI INDRESWAR PATIR
R/O BORDUA LUHIT CHAPARI
P.S. GARMUR
MAJULI
DIST. JORHAT
Page No.# 2/5
ASSAM.
6: BAMUN DOLEY
S/O SHRI NANDIRAM DOLEY
R/O BORDUA LUHIT CHAPARI
P.S. GARMUR
MAJULI
DIST. JORHAT
ASSAM.
7: RAJU DOLEY
S/O SHRI PHULESWAR DOLEY
R/O BORDUA LUHIT CHAPARI
P.S. GARMUR
MAJULI
DIST. JORHAT
ASSAM.
8: LAKHINDRA PATIR @ LOTIKAI
S/O SHRI DILIP PATIR
R/O BORDUA LUHIT CHAPARI
P.S. GARMUR
MAJULI
DIST. JORHAT
ASSAM.
9: JAN DOLEY
S/O SHRI JAMUNA DOLEY
R/O BORDUA LUHIT CHAPARI
P.S. GARMUR
MAJULI
DIST. JORHAT
ASSAM.
10: JANMA DOLEY
S/O LATE TEREM DOLEY
R/O BORDUA LUHIT CHAPARI
P.S. GARMUR
MAJULI
DIST. JORHAT
ASSAM
VERSUS
THE STATE OF ASSAM AND ANR
REPRESENTED BY PP, ASSAM.
2:SANTAUN DOLEY
Page No.# 3/5
S/O LATE RAJKUMAR DOLEY
R/O VILL. KUMARBARI GAON
JANGRAIMUKH
P.S. JANGRAIMUKH
MAJULI
DIST. JORHAT
ASSAM
PIN 78510
Advocate for the Petitioner : MR J PAYENG
Advocate for the Respondent : PP, ASSAM
Linked Case : Crl.A./153/2020
SRI ANIL DOLEY AND 9 ORS
S/O SHRI TARA DOLEY
R/O BORDUA LUHIT CHAPARI
P.S. GARMUR
MAJULI
DIST. JORHAT
ASSAM.
2: ATUL DOLEY
S/O SHRI KALU DOLEY
R/O BORDUA LUHIT CHAPARI
P.S. GARMUR
MAJULI
DIST. JORHAT
ASSAM.
3: BISWA PATIR
S/O SHRI SARU PATIR
R/O BORDUA LUHIT CHAPARI
P.S. GARMUR
MAJULI
DIST. JORHAT
ASSAM.
4: BAKU DOELY
S/O SHRI BABULAL DOLEY
R/O BORDUA LUHIT CHAPARI
P.S. GARMUR
MAJULI
DIST. JORHAT
ASSAM.
Page No.# 4/5
5: BIMAL PATIR @ BIRINCHI
S/O SHRI INDRESWAR PATIR
R/O BORDUA LUHIT CHAPARI
P.S. GARMUR
MAJULI
DIST. JORHAT
ASSAM.
6: BAMUN DOLEY
S/O SHRI NANDIRAM DOLEY
R/O BORDUA LUHIT CHAPARI
P.S. GARMUR
MAJULI
DIST. JORHAT
ASSAM.
7: RAJU DOLEY
S/O SHRI PHULESWAR DOLEY
R/O BORDUA LUHIT CHAPARI
P.S. GARMUR
MAJULI
DIST. JORHAT
ASSAM.
8: LAKHINDRA PATIR @ LOTIKAI
S/O SHRI DILIP PATIR
R/O BORDUA LUHIT CHAPARI
P.S. GARMUR
MAJULI
DIST. JORHAT
ASSAM.
9: JAN DOLEY
S/O SHRI JAMUNA DOLEY
R/O BORDUA LUHIT CHAPARI
P.S. GARMUR
MAJULI
DIST. JORHAT
ASSAM.
10: JANMA DOLEY
S/O LATE TEREM DOLEY
R/O BORDUA LUHIT CHAPARI
P.S. GARMUR
MAJULI
DIST. JORHAT
ASSAM.
VERSUS
Page No.# 5/5
THE STATE OF ASSAM AND ANR
REPRESENTED BY PP
ASSAM.
2:SANTAUN DOLEY
S/O LATE RAJKUMAR DOLEY
R/O VILL. KUMARBARI GAON
JANGRAIMUKH
P.S. JANGRAIMUKH
MAJULI
DIST. JORHAT
ASSAM
PIN 785105
------------
Advocate for : MR J PAYENG
Advocate for : PP
ASSAM appearing for THE STATE OF ASSAM AND ANR
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
HONOURABLE MR. JUSTICE MIR ALFAZ ALI
ORDER
Date : 22-03-2021
(Suman Shyam, J)
Heard Mr. J. Payeng, learned counsel, appearing for the applicants. We have also
heard Mr. M. Phukan, learned APP, Assam, appearing for the State.
It appears that this matter is connected with Death Reference 1/2020 and another
appeal being Criminal Appeal 152/2020, which arises out of the same judgment of the
learned Additional Sessions Judge, Jorhat.
We, therefore, direct the registry to list this matter along with Death Reference 1/2020
and Criminal Appeal 152/2020 on 30-03-2021 as a fixed items.
JUDGE JUDGE
Comparing Assistant
