Monilal Laskar vs Sri Manish Dolai And 12 Ors
2021 Latest Caselaw 1027 Gua

                                                                    Page No.# 1/4

GAHC010163052019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : Crl.L.P./27/2020

         MONILAL LASKAR
         S/O LATE MOHAN LASKAR, VILL. BURAGAON, P.S. LANKA, DIST.
         NAGAON (ASSAM), PIN 782435.



         VERSUS

         SRI MANISH DOLAI AND 12 ORS
         S/O KAMALA KANTA DOLOI, VILL. BONBEGENATI, P.S. LANKA, DIST.
         HOJAI, PIN 782435, ASSAM.

         2:SMTI MIRA LASKAR
         W/O PRAMIL LASKAR
         VILL. BURAGAON
          P.S. LANKA
          DIST. HOJAI
          PIN 782435
         ASSAM.

         3:KAMALA KANTA DOLOI
          S/O KIRTI CH. DOLOI
         VILL. BONBEGENATI
          P.S. LANKA
          DIST. HOJAI
          PIN 782435.

         4:SMTI SARALA LASKAR
         W/O PRAMESH LASKAR
         VILL. BURAGAON
          P.S. LANKA
          DIST. HOJAI
          PIN 782435
         ASSAM.
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5:SRI PRAMESH LASKAR
 S/O LATE PULIN LASKAR
VILL. BURAGAON
 P.S. LANKA
 DIST. HOJAI
 PIN 782435
ASSAM.

6:SRI SANJIB LASKAR
 S/O LATE PULIN LASKAR
VILL. BONBEGENATI
 P.S. LANKA
 DIST. HOJAI
 PIN 782435
ASSAM.

7:SRI ARUN DOLOI
 S/O LATE KIRTI CH. DOLOI
VILL. BONBEGENATI
 P.S. LANKA
 DIST. HOJAI
 PIN 782435
ASSAM.

8:SRI NIKHIL LASKAR
 S/O LATE NARENDRA LASKAR
VILL. BONBEGENATI
 P.S. LANKA
 DIST. HOJAI
 PIN 782435
ASSAM.

9:SMTI PURNIMA DAS
W/O BIJOY DAS
VILL. BURAGAON
 P.S. LANKA
 DIST. HOJAI
 PIN 782435
ASSAM.

10:SMTI CHARUBALA LASKAR
W/O NIKHIL LASKAR
VILL. BONBEGENATI
 P.S. LANKA
 DIST. HOJAI
 PIN 782435
ASSAM.
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            11:BIJOY LASKAR
             S/O LATE NAMASUDRA LASKAR
             VILL. BONBEGENATI
             P.S. LANKA
             DIST. HOJAI
             PIN 782435
            ASSAM.

            12:AJIT LASKAR
             S/O LATE NAGENDRA LASKAR
            VILL. BONBEGENATI
             P.S. LANKA
             DIST. HOJAI
             PIN 782435
            ASSAM.

            13:THE STATE OF ASSAM
             REP. BY P.

Advocate for the Petitioner   : MR. H A SARKAR

Advocate for the Respondent : PP, ASSAM




                                   BEFORE
                     HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                           ORDER

Date : 17.03.2021 Heard Mr. H A Sarkar, learned counsel for the petitioner and Mr. BB Gogoi, learned Addl.Public Prosecutor for the State respondent No.13.

By this application, the petitioner has prayed for leave of the Court to file appeal against the Judgment and order, dated 15.03.2019 passed by the learned Addl. Sessions Judge, Hojai in connection with Sessions Case No. 519/2013 wherein the accused persons have been acquitted from the charges u/s 147/148/323/324/302/34 of the IPC.

Issue notice on the respondent Nos. 1 to 12 by registered post with A/D. Steps within 3 days.

List on 05.05.2021.

JUDGE Page No.# 4/4

Comparing Assistant