Page No.# 1/2 vs Prabal Sharma And 3 Ors
2021 Latest Caselaw 1630 Gua

                                                                     Page No.# 1/2

GAHC010065532021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/881/2021
                             In Writ Appeal No.116/2021


         OIL AND NATURAL GAS CORPORATION LTD. AND ANR
         A CORPORATION REGISTERED UNDER THE COMPANIES ACT
         1956 AND HAVING ITS REGISTERED OFFICES AT PANDIT DEEN DAYAL
         UPADHYAYA URJA BHAVAN
         5 NELSON MANDELA MARG
         VASANT KUNJ
         NEW DELHI- 110070 AND REP. BY ITS CHAIRMAN/MANAGING DIRECTOR.

         2: THE GROUP GENERAL MANAGER (MM)
         ONGC ASSAM ASSET
          MATERIALS MANAGEMENT DEPARTMENT
          CENTRAL STORES SIVASAGAR- 785640.

          VERSUS

         PRABAL SHARMA AND 3 ORS.
         S/O- SRI TANKESWAS SHARMA
         R/O- B.P. CHALIA ROAD
         MOLACKAR
         PIN- 785640 AND AUTHORIZED PARTNER OF BORTHAKUR MEDICAL
         STORES SIVASAGAR.

         2:SANJAY AGARWALLA
         S/O- SRI KESHAR DEV AGARWALLA
          R/O- HOSPITAL ROAD SIVASAGAR
          PIN- 785640 AND THE PROPRIETOR OF M/S. A.K. MEDICAL HALL
          SIVASAGAR.

         3:ASHOK KEDIA
         S/O- LATE BHAGWAN DAS KEDIA
         R/O- STATION CHARIALI SIVASAGAR
         PIN- 785640 AND THE PROPRIETOR OF M/S. KEDIA HALL
         SIVASAGAR.
                                                                        Page No.# 2/2

             4:MANISH GATTANI
             S/O- SRI MAL CHAN GATTANI
             R/O- HOSPPITAL ROAD SIVASAGAR
             PIN- 785640 AND THE AUTHORIZED PARTNER OF M/S. DRUGS EMPORIUM
             SIVASAGAR.
             ------------

Advocate for : MR K CHOUDHURY Advocate for : MR. M K CHOUDHURY appearing for PRABAL SHARMA AND 3 ORS.

-B E F O R E -

HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA HON'BLE MR. JUSTICE MANASH RANJAN PATHAK

29-06-2021 (Sudhanshu Dhulia, CJ)

The matter is taken up through video conferencing.

In view of the judgment and order passed today in Writ Appeal No.116/2021 and Writ Appeal No.117/2021, the miscellaneous application stands closed.

                          JUDGE                        CHIEF JUSTICE




Comparing Assistant