Md. Sattar Ali @ Sattar Khan vs Mustt. Majiran Nessa
2021 Latest Caselaw 1717 Gua

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GAHC010091972009




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              Case No. MC 1707 of 2009




         MD. SATTAR ALI @ SATTAR KHAN

         LT. KANCHU SHEIKH.

         2: MD. IMAN ALI

         S/O LATE KANCHU SHEIKH


          3: MD. KUDDUS KHAN

         S/O LATE KANCHU SHEIKH


          4: MD. JALIL KHAN

         S/O LATE KANCHU SHEIKH


          5: MD. HASEM ALI KHAN

         S/O LATE KANCHU SHEIKH


          6: MD. IBRAHIM ALI KHAN

         S/O LATE KANCHU SHEIKH


          7: MD. ABDUL KASHEM KHAN
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          S/O LATE KANCHU SHEIKH


          8: SIDDIQUE KHAN

          S/O LATE KANCHU SHEIKH


          9: HOSSEN KHAN

          S/O LATE KANCHU SHEIKH
          ALL ARE RESIDENTS OF VILLAGE- MOTONGA
          P.S.- BARPETA ROAD
          DIST- BARPETA
          ASSAM.
          VERSUS

          MUSTT. MAJIRAN NESSA
          W/O LATE RAJAB ALI
          VILL- MATANGA
          P.S.- BARPETA ROAD
          DIST- BARPETA
          ASSAM.


          ------------
          Advocate for : MD.M H CHOUDHURY
          Advocate for : appearing for MUSTT. MAJIRAN NESSA



                                 BEFORE
                HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

27.07.2021

Heard Mr. M.A. Sheikh, learned counsel appearing for the applicants.

The RSA No. 97/2009 was admitted for hearing on 19.02.2020. Therefore, the operation of the impugned judgment and order dated 24.09.2008 passed in Title Appeal No. 36/2006 by the Civil Judge, Barpeta shall remain stayed till the disposal of the appeal.

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Misc. Case stands disposed of.

JUDGE

Comparing Assistant