Md. Jakir Hussain vs Piyarun Nessa And Anr
2021 Latest Caselaw 1691 Gua

                                                                       Page No.# 1/3

GAHC010053722021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : MACApp./103/2021

            MD. JAKIR HUSSAIN
            S/O- LATE GULAM ALI, R/O- VILL.- JALUGURI, P.S. MURAJHAR, DIST.-
            NAGAON, ASSAM, PIN- 782439. (OWNER OF TRUCK BEARING REGD. NO.
            AS-21-C-1353).



            VERSUS

            PIYARUN NESSA AND ANR.
            W/O- SAFIQUR RAHMAN, R/O- SAMARALI BAZAR, P.S. MURAJHAR, DIST.-
            NAGAON, ASSAM, PIN- 782439.

            2:NEW INDIA ASSURANCE CO. LTD.

             REP. BY THE BRANCH MANAGER
             MORIGAON BRANCH
             MORIGAON MICRO OFFICE/530709 MAIN ROAD
             WARD NO. 7
             DIST.- MORIGAON
             ASSAM
             PIN- 782105. (INSURER OF TRUCK BERING NO. AS-21/C-1353)

Advocate for the Petitioner   : MR. M TALUKDAR

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/817/2021

            JAKIR HUSSAIN
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S/O- LATE GULAM ALI
R/O- VILL.- JALUGURI
P.S. MURAJHAR
DIST.- NAGAON
ASSAM
PIN- 782439. (OWNER OF TRUCK BEARING REGD. NO. AS-21-C-1353).


VERSUS

PIYARUN NESSA AND ANR.
W/O- SAFIQUR RAHMAN
R/O- SAMARALI BAZAR
P.S. MURAJHAR
DIST.- NAGAON
ASSAM
PIN- 782439.

2:NEW INDIA ASSURANCE CO. LTD.

REP. BY THE BRANCH MANAGER
MORIGAON BRANCH
MORIGAON MICRO OFFICE/530709 MAIN ROAD
WARD NO. 7
DIST.- MORIGAON
ASSAM
PIN- 782105. (INSURER OF TRUCK BERING NO. AS-21/C-1353).
------------
Advocate for : MR. M TALUKDAR
Advocate for : appearing for PIYARUN NESSA AND ANR.
                                                                                    Page No.# 3/3



                                      BEFORE
                     HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                               ORDER

23.07.2021

Heard Mr. M. Talukdar, learned counsel for the applicant. In view of admission of the MAC 103/2021, Judgment and Order dated 20.10.2020 passed by the Member, MACT, Nagaon, Assam in MAC Case No. 702/2016 shall remain stayed till disposal of the appeal.

IA (C) stands disposed of.

JUDGE

Comparing Assistant