Jakir Hussain vs Amirun Nessa And Anr
2021 Latest Caselaw 1690 Gua

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GAHC010053722021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                            Case No. :I.A.(Civil)/823/2021

         JAKIR HUSSAIN
         S/O LATE GULAM ALI
          R/O VILLAGE JALUGURI
          PS MURAJHAR
          DIST. NAGAON
          ASSAM
          PIN 782439
         (OWNER OF TRUCK BEARING NO. AS-21/C-1353)


          VERSUS

         AMIRUN NESSA AND ANR.
         W/O JAHUR ALOM
         R/O SAMARALI BAZAR
         PS MURAJHAR
         DIST. NAGAON
         ASSAM
         PIN-782439

         2:NEW INDIA ASSURANCE CO. LTD.
         REP. BY THE BRANCH MANAGER
          MORIGAON BRANCH
          MORIGAON MICRO OFFICE/530709
          MAIN ROAD
         WARD NO. 7
          DIST. MORIGAON
         ASSAM

         (INSURER OF TRUCK BEARING NO. AS-21/C-1353)
          ------------
          Advocate for : MR. M TALUKDAR
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           Advocate for : appearing for AMIRUN NESSA AND ANR.



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

23.07.2021

Heard Mr. M. Talukdar, learned counsel for the applicant.

In view of admission of the MAC 104/2021, Judgment and Order dated 20.10.2020 passed by the Member, MACT, Nagaon, Assam in MAC Case No. 717/2016 shall remain stayed till disposal of the appeal.

IA(C) stands disposed of.

JUDGE

Comparing Assistant