Md. Saifuddin Saikia vs Rajubala Baishya
2021 Latest Caselaw 1681 Gua

                                                         Page No.# 1/2

GAHC010079332021




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


          I.A.(Civil)/1118/2021

         MD. SAIFUDDIN SAIKIA
         S/O LT. MAMTAJ ALI
         R/O VILL. NAGAON
         MOUZA KARARA
         P.O. BAIHATA CHARIALI
         DIST. KAMRUP ASSAM
         PIN-781121


          VERSUS

         RAJUBALA BAISHYA
         W/O LT. LOKNATH BAISHYA
         R/O VILL. NAGAON
         MOUZA-KARARA
         P.O. BAIHATA CHARIALI
         DIST. KAMRUP ASSAM
         PIN-781121


         ------------
         Advocate for : MR. A C SARMA
         Advocate for : appearing for RAJUBALA BAISHYA
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                                      :: BEFORE ::
                HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       ORDER

19.07.2021

Heard Mr. A.C. Sarma, learned Senior Counsel for the applicant, assisted by Mr. G. Bharadwaj, Advocate.

In view of the admission of SAO/4/2021, the judgment and order passed by the Munsiff, Kamrup, Amingaon in Misc. Case No.46 of 2015 arising out of Title Suit No.10 of 2013 shall remain stayed till the disposal of the appeal.

The Interlocutory Application stands disposed of.

JUDGE

Comparing Assistant