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2021 Latest Caselaw 96 Gua

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GAHC010103462020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./171/2020

            SHRI BHASKARJIT PHUKAN @ SWAGADITYA PHUKAN AND ANR
            S/O SRI ULESWAR PHUKAN, R/O VILL. AMGURI PULUNGA GAON, P.O.
            PULUNGA, P.S. CHABUA, DIST. DIBRUGARH, ASSAM.

            2: BHUPEN GOGOI
             S/O LATE MOHAN GOGOI
             R/O VILL. RAJABARI PULUNGA GAON
             P.O. PULUNGA
             P.S. CHABUA
             DIST. DIBRUGARH
            ASSAM

            VERSUS

            NATIONAL INVESTIGATION AGENCY
            REPRESENTED BY PUBLIC PROSECUTOR NIA



Advocate for the Petitioner   : MR. P J SAIKIA

Advocate for the Respondent : SC, NIA
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                                 BEFORE
                 HONOURABLE MR. JUSTICE KALYAN RAI SURANA
                  HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                         ORDER

Date : 11.01.2021 (K.R. Surana, J)

Both sides are duly represented.

The matter, being voluminous, the order could not be delivered in open Court today. Accordingly, as the hearing has already been completed, judgment is reserved.

                         JUDGE                                  JUDGE




Comparing Assistant